High Courts20 Feb 2003Dismissed
Savita Sinha Vs Union of India (UOI) and Others
Jharkhand High Court · (2003) 3 JCR 91
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Jharkhand High Court judgments, 2003
1,222 judgments · page 52 of 62
High Courts19 Feb 2003Allowed
Smt. Asha Rai Vs Union of India (UOI) and Others
Jharkhand High Court · (2003) 2 JCR 410
High Courts19 Feb 2003Dismissed
Manoj Prasad Chaudhary Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 2 JCR 209
Constitution of India, 1950 — Article 226
High Courts19 Feb 2003
Banwari Choudhary, Satya Narain Singh and Others and Durjan Yadav Vs State of Jharkhand and Others and State of Bihar and Others
Jharkhand High Court · (2003) 2 JCR 390
High Courts19 Feb 2003
Hari Narayan Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 2 JCR 417
Bihar Reorganisation Act, 2000 — Section 74
High Courts18 Feb 2003Dismissed
Shiv Shankar Sah Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 2 JCR 403
Constitution of India, 1950 — Article 226
High Courts17 Feb 2003Dismissed
Atul Chandra Roy Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 2 JCR 56
High Courts17 Feb 2003Dismissed
Satyendra Narain Singh Vs State of Bihar and Others
Jharkhand High Court · (2003) 2 JCR 211
Constitution of India, 1950 — Article 226
High Courts17 Feb 2003
Sai Electro Casting Pvt. Ltd. Vs Damodar Valley Corporation and Others
Jharkhand High Court · (2003) 2 JCR 757
Constitution of India, 1950 — Article 226Damodar Valley Corporation Act, 1948 — Section 18
High Courts17 Feb 2003Allowed
Tinplate Company of India Ltd. Vs Presiding Officer, Employees Provident Fund Appellate Tribunal and Others
Jharkhand High Court · (2003) 2 JCR 405 : (2003) 97 FLR 923 : (2003) 2 LLJ 997
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3)
High Courts17 Feb 2003Dismissed
Maqbool Ansari and Others Vs Abdul Hussain and Others
Jharkhand High Court · (2004) 1 JCR 611
Transfer of Property Act, 1882 — Section 55(1), 55(2)
High Courts17 Feb 2003Allowed
Naval Kishore Vidarthi etc. Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 2 JCR 419
High Courts14 Feb 2003Allowed
Shaheen Co-operative House Construction Society Ltd. and Another Vs State of Bihar and Others
Jharkhand High Court · (2003) 2 JCR 386
Bihar Land Reforms Act, 1950 — Section 4
High Courts14 Feb 2003Allowed
Central Coal Field Ltd. Vs K. Nandi
Jharkhand High Court · (2003) 2 JCR 414
Arbitration Act, 1940 — Section 30, 39
High Courts13 Feb 2003Allowed
Hari Ram Bhagat Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2003) 2 JCR 533
Penal Code, 1860 (IPC) — Section 201, 304B
High Courts13 Feb 2003Allowed
Ram Lal Jamuda and Others and Motai Jojo and Others Vs State of Bihar and Others
Jharkhand High Court · (2003) 2 JCR 382
Constitution of India, 1950 — Article 21, 226
High Courts13 Feb 2003Dismissed
Dr. Tulsi Mahto Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 2 JCR 52
High Courts13 Feb 2003Dismissed
Dr. Bimal Kumar Agarwal and Dr. Raja Ram Singh Vs Rajendra Institute of Medical Sciences and Others Dr. Aftabuddin Ahmad Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 2 JCR 50
Bihar Service Code, 1952 — Rule 73Rajendra Institute of Medical Sciences Rules, 2002 — Rule 14, 19
High Courts13 Feb 2003Dismissed
Devendra Kumar Budhia Vs Bihar Foundry and Casting Ltd. and Others
Jharkhand High Court · (2003) 2 CCC 70 : (2003) 1 JCR 613 : (2004) 50 SCL 729
Companies Act, 1956 — Section 10F, 169, 186
High Courts13 Feb 2003Dismissed
Kew Construction Private Ltd. Etc. Vs State of Jharkhand and Others Etc.
Jharkhand High Court · (2003) 2 JCR 53 : (2003) 2 BC 380 : (2003) 2 JCR 53