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Jharkhand High Court judgments, 2003

1,222 judgments · page 40 of 62

High Courts16 Apr 2003Dismissed

Mathura Sao and Others Vs State of Bihar

Jharkhand High Court · (2003) 2 ALT(Cri) 18 : (2003) 51 BLJR 1029 : (2003) 2 DMC 578a

Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 34, 498A
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High Courts16 Apr 2003Dismissed

Naresh Jha and Others Vs Rakesh Kumar Jha

Jharkhand High Court · AIR 2004 Jhar 2 : (2003) AIR Jhar HCR 1002 : (2003) 11 AllIndCas 222 : (2003) 2 JLJR 637 : (2004) 2 MarriLJ 131 : (2003) 51 BLJR 1239 : (2003) 3 JCR 339

Hindu Succession Act, 1956 — Section 15(2)Hindu Womans Rights and Maintenance Act, 1937 — Section 14
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