COURT ARCHIVE

Jharkhand High Court judgments, 2003

1,222 judgments · page 38 of 62

High Courts28 Apr 2003Dismissed

Mahalakshmi Fibres and Industrial Ltd. Vs Presiding Officer, Labour Court and Another

Jharkhand High Court · (2003) 3 JCR 31

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33, 33(2)

High Courts28 Apr 2003Dismissed

Bishwanath Murmu Vs State of Bihar (Now Jharkhand)

Jharkhand High Court · (2003) 2 JCR 733

Penal Code, 1860 (IPC) — Section 376

High Courts28 Apr 2003Allowed

Soukhi Pasi and Another Vs State of Bihar (Now Jharkhand)

Jharkhand High Court · (2003) 4 Crimes 40 : (2003) 2 JCR 624

Penal Code, 1860 (IPC) — Section 323, 34, 341, 376

High Courts25 Apr 2003

Shree Bhagwan Ram Vs State of Bihar and Others

Jharkhand High Court · (2003) 2 JCR 627

Constitution of India, 1950 — Article 226

High Courts25 Apr 2003Dismissed

Tata Engineering and Locomotive Co. Ltd. Vs Presiding Officer, Labour Court and Another

Jharkhand High Court · (2003) 2 JCR 634

Constitution of India, 1950 — Article 226

High Courts25 Apr 2003

Mithila Sahakari Grih Nirman Sahyog Samitee Ltd. Vs The State of Jharkhand and Others

Jharkhand High Court · (2003) 2 BLJR 1232

Bihar Land Reforms Act, 1950 — Section 4

High Courts25 Apr 2003Allowed

Mithila Sahakari Grih Nirman Sahyog Samitee Ltd. Vs State of Jharkhand and Others

Jharkhand High Court · (2003) 3 JCR 336

Bihar Land Reforms Act, 1950 — Section 4

High Courts25 Apr 2003Dismissed

Man Singh, partnership firm Vs State of Jharkhand and Others

Jharkhand High Court · (2003) 3 JCR 333 : (2006) 143 STC 6

Bihar Finance Act, 1981 — Section 46, 48Bihar Sales Tax Rules, 1983 — Rule 13AConstitution of India, 1950 — Article 226

High Courts25 Apr 2003Dismissed

Baljit Singh Bedi Vs State of Jharkhand and Others

Jharkhand High Court · (2003) 2 BLJR 1554 : (2003) 3 JCR 312

Cantonments Land Administration Rules, 1925 — Rule 3Constitution of India, 1950 — Article 226

High Courts25 Apr 2003

National Insurance Company Ltd. Vs Ashok Kumar Chauhan and Others

Jharkhand High Court · (2005) ACJ 110 : (2003) 2 BLJR 1213 : (2003) 3 JCR 683

Motor Vehicles Act, 1988 — Section 166

High Courts24 Apr 2003Dismissed

The New India Assurance Company Ltd. Vs Jyotilal Mahato and Another

Jharkhand High Court · (2004) ACJ 1935 : (2003) 3 JCR 75

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1988 — Section 166, 173, 173

High Courts24 Apr 2003Allowed

Ravi Dutt Vs Union of India (UOI) and Others

Jharkhand High Court · (2003) 2 JCR 622

Central Industrial Security Force Rules, 1969 — Rule 24, 4Constitution of India, 1950 — Article 226

High Courts24 Apr 2003Allowed

Narayan Lahri Vs The State of Bihar

Jharkhand High Court · (2003) 2 BLJR 1126

Penal Code, 1860 (IPC) — Section 323, 376, 387, 452

High Courts24 Apr 2003Allowed

Madhu Munda and Others Vs State of Bihar

Jharkhand High Court · (2003) 3 JCR 156

Penal Code, 1860 (IPC) — Section 364

High Courts24 Apr 2003Allowed

Harballava Chandra Prasad Vs The State of Jharkhand and Ajay Kumar Sinha

Jharkhand High Court · (2003) 2 BLJR 1206

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482

High Courts24 Apr 2003Dismissed

Dhaneshwar Pandey and Another Vs State of Bihar and Others

Jharkhand High Court · (2003) 3 JCR 382

Constitution of India, 1950 — Article 226

High Courts24 Apr 2003Dismissed

Niranjan Kumar Pandey Vs Bank of India and Another

Jharkhand High Court · (2003) 3 JCR 352

Constitution of India, 1950 — Article 226

High Courts24 Apr 2003Allowed

Narayan Lahri Vs State of Bihar

Jharkhand High Court · (2003) 3 JCR 87

Penal Code, 1860 (IPC) — Section 323, 376, 387, 452

High Courts24 Apr 2003Allowed

Basu Barla Vs State of Bihar (Now Jharkhand)

Jharkhand High Court · (2003) 3 JCR 385

Penal Code, 1860 (IPC) — Section 302

High Courts23 Apr 2003Dismissed

Dr. Kailash Bihari Vs Birla Institute of Technology and Others

Jharkhand High Court · (2006) 1 JCR 27

Constitution of India, 1950 — Article 12, 226University Grants Commission Act, 1956 — Section 3University Grants Commission Regulations, 2010 — Regulation 12