High Courts17 Sept 2026
Smt. Saraswati Bai Barve & Ors. Vs Dhanuwaram @ Girdhari & Anr.
Chhattisgarh High Court · (2026) 09 CHH CK 2478
Motor Vehicles Act, 1988-Section 173
COURT ARCHIVE
Chhattisgarh High Court judgments
15,975 judgments · page 6 of 799
High Courts17 Sept 2026
Ramprasad Vs Buthalu Dansena & Anr.
Chhattisgarh High Court · (2026) 09 CHH CK 2372
High Courts17 Sept 2026
Nawajuddin Warsi Vs Dileshwar Sinha & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 2370
Limitation Act-Section 5Motor Vehicles Act, 1988-Section 173
High Courts17 Sept 2026
Suresh Kumar Dewangan Vs Rakesh Sahu & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 2369
Motor Vehicles Act, 1988-Section 173
High Courts17 Sept 2026
Chandrakant Singh Jagat Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 2368
High Courts17 Sept 2026
Chandan Sai & Ors. Vs Nohar Sai & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 2367
High Courts16 Sept 2026
United India Insurance Company Limited Vs Manmohan & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 2843
High Courts16 Sept 2026
Sonuram & Anr. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 2874
Code of Criminal Procedure, 1973-Section 374(2), 91, 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20(b)(ii)(B)
High Courts16 Sept 2026
Ajay Kumar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 2875
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Chhattisgarh Excise Act-Sections 34(1)(A), 34(2), 59-A
High Courts16 Sept 2026
Gaurav Shriwas Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 2876
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 296, 115(2), 351(3), 324(4), 109(1), 191(3) and 333
High Courts16 Sept 2026
Thakur Ram Pal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 2877
Bhartiya Nagrik Suraksha Sanhita 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 103(1), 191(2), 191(3), 190 & 238Arms Act, 1959-Sections 25 & 27
High Courts16 Sept 2026
Gaurav Shriwas Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 2878
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 296, 115(2), 351(3), 324(4), 109(1), 191(3), 333
High Courts16 Sept 2026
Maa Mangala Nursing College Raipur (C.G.) Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 2879
Indian Nursing Council Act 1947Indian Nursing Council (Minimum Pre-Requisites for Granting Suitability to Nursing Programs) Regulations, 2020
High Courts16 Sept 2026Dismissed
Raj Rishi Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 2880
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 64(1), 70(1), 351(2), 115(2), 3(5)
High Courts16 Sept 2026
Neelesh Kumar Mishra Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 2881
Constitution of India-Article 226
High Courts16 Sept 2026
Ashish Dewangan Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 2882
High Courts16 Sept 2026
Rudra Dev Kunjam Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 2883
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bhartiya Nyaya Sanhita, 2023-Sections 137(2), 87, 64(2)(M)POCSO Act-Sections 4(2), 6
High Courts16 Sept 2026
Kailash Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 2884
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bhartiya Nyaya Sanhita, 2023-Sections 64(2)(M), 351(2), 115(2)POCSO Act-Section 6
High Courts16 Sept 2026
Umesh Kodaku Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 2885
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bhartiya Nyaya Sanhita, 2023-Sections 137(2), 64(2)(m)POCSO Act-Sections 4, 6
High Courts16 Sept 2026
Priyanshu Patel Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 2886
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bhartiya Nyaya Sanhita, 2023-Section 64(2)(M)POCSO Act-Sections 4 and 6