Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 14-A(2), 3(2)(va)BNSS-Section 483, 84, 351Bharatiya Nyaya Sanhita-Section 318(4), 308(2), 351(2), 61(2), 3(5), 269, 209

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High Courts21 Sept 2026

Tej Kumar Bhoi Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 3283

BNSS, 2023-Section 483Excise Act-Section 34(2)IPC

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High Courts21 Sept 2026

Lokendra Kumar Koshre Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 3284

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 94Chhattisgarh Excise Act-Section 34(2)

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High Courts21 Sept 2026Dismissed

Devendra Kumar Bhola Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 3285

BNSS, 2023-Section 483BNS-Sections 74 and 76POCSO Act-Section 12

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High Courts21 Sept 2026

Dheeraj Dewangan Urf Jitendra & Anr. Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 3286

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20(b), 29

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High Courts21 Sept 2026

Dr Ravishankar Rathore Vs Chhattisgarh Revenue Disaster Management Department & Ors.

Chhattisgarh High Court · (2026) 09 CHH CK 3287

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High Courts18 Sept 2026Allowed

Murli Prasad Choudari Vs State Of Chhattisgarh

Chhattisgarh High Court · 2022 INSC 359

Code of Criminal Procedure, 1973-Section 374(2), 313Prevention of Corruption Act, 1988-Section 7, 13(1)(d), 13(2), 20Indian Evidence Act-Section 65-B, 65B

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High Courts18 Sept 2026

Jaydeep Rathore Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 09 CHH CK 2560

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High Courts18 Sept 2026

Akash Ghosh Vs Smt. Pooja Seet

Chhattisgarh High Court · (2026) 09 CHH CK 2593

Family Court Act, 1984-Section 19 (1)Hindu Marriage Act, 1955-Section 13, 27Domestic Violence Act

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High Courts18 Sept 2026

Smt. Bhawana Arthur Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 09 CHH CK 2595

Chhattisgarh Ashakiya Sikshan Sanstha (Adhyapakon Tatha Anya Karmchariyon ke Vetano ka Sandaya) Adhiniyam, 1978-Section 6(a)(iii)

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High Courts18 Sept 2026

Brajesh Khande Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 2597

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 69, 64(2)(m), 351(3)

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High Courts18 Sept 2026

Deendayal Sahu Vs India Oil Corporation Limited & Ors.

Chhattisgarh High Court · (2026) 09 CHH CK 2599

Arbitration and Conciliation Act, 1996-Section 11(6)Arbitrator Act, 1940Indian corporation Act, 1940

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High Courts18 Sept 2026

Chowaram Banjare Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 09 CHH CK 2601

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High Courts18 Sept 2026

Kallu Singh Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 2603

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483NDPS Act-Section 20 (B)

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High Courts18 Sept 2026

Ghasi Ram & Ors. Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 2605

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 109(1), 351(3), 115(2), 296, 3(5)

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High Courts18 Sept 2026

Khirodhar Singh Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 09 CHH CK 2606

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High Courts18 Sept 2026

Kamal Thakur Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 2607

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bhartiya Nyaya Sanhita, 2023-Sections 3(5), 115(2), 127(2), 296, 309(6), 351(3)IPC-Sections 457, 380, 411, 34

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