High Courts04 Sept 2014
Sonai Bai and Others Vs State of C.G.
Chhattisgarh High Court · (2015) 1 CGLJ 162
COURT ARCHIVE
Chhattisgarh High Court judgments, 2014
560 judgments · page 9 of 28
High Courts03 Sept 2014Allowed
Raghunath Mandalekar Vs Bhumika Mandalekar
Chhattisgarh High Court · (2014) 4 CGLJ 612
Hindu Marriage Act, 1955 - Section 13
High Courts03 Sept 2014Dismissed
Mahabir Shiksha Prasar Samiti Vs S.K. Sawarkar and Others
Chhattisgarh High Court · (2015) LabIC 1472
Payment of Gratuity Act, 1972 - Section 7, 7(7)
High Courts03 Sept 2014
Brijlal Hidko Vs State of Chhattisgarh
Chhattisgarh High Court · (2015) 1 CGLJ 51 : (2014) CriLJ 4759
High Courts02 Sept 2014
Vikas Kumar Agrawal Vs State of C.G. and Others
Chhattisgarh High Court · (2015) 1 CGLJ 437
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts02 Sept 2014
Sandeep Agrawal and Others Vs Sandeep Agrawal
Chhattisgarh High Court · (2015) 1 MPHT 77
Criminal Procedure Code, 1973 (CrPC) — Section 357(3), 374, 389(1)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts02 Sept 2014
Banshi Das Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2015) 2 CGLJ 454 : (2015) 1 CGLJ 76
Criminal Procedure Code, 1973 (CrPC) — Section 313, 437-APenal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
High Courts02 Sept 2014
Santoshi Jaiswal Vs Rakesh Jaiswal
Chhattisgarh High Court · (2014) 4 CGLJ 640 : (2015) CriLJ 483 : (2015) 2 RCR(Criminal) 731
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts02 Sept 2014Dismissed
Sagir Khan Vs State of Chhattisgarh
Chhattisgarh High Court · (2015) 144 FLR 192 : (2015) LabIC 711
High Courts01 Sept 2014
Padum Lal Vs State of C.G.
Chhattisgarh High Court · (2015) 1 CGLJ 387
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 380, 450, 459
High Courts28 Aug 2014
Bhaghwat Kosaley Vs State of C.G.
Chhattisgarh High Court · (2015) 1 CGLJ 394
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120-B, 201, 302, 34
High Courts28 Aug 2014
Gitika Sahu Vs State of Chhattisgarh
Chhattisgarh High Court · (2014) 4 CGLJ 655 : (2014) CriLJ 4830
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(k), 49, 7A, 7APenal Code, 1860 (IPC) — Section 376
High Courts26 Aug 2014
Shiv Kumar Netam Vs Meena Devi Netam
Chhattisgarh High Court · (2015) CriLJ 133 : (2015) 2 DMC 437 : (2015) 1 RCR(Criminal) 882
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(4)Family Courts Act, 1984 — Section 19(4)Hindu Marriage Act, 1955 — Section 13
High Courts26 Aug 2014
Sarita Tamrakar Vs Sudhir Tamrakar
Chhattisgarh High Court · (2014) CriLJ 4816 : (2015) 2 RCR(Civil) 408 : (2015) 2 RCR(Criminal) 270
Protection of Women From Domestic Violence Act, 2005 — Section 12, 17, 18, 19, 20
High Courts25 Aug 2014
State of Chhattisgarh Vs Harish Kumar Vishwakarma
Chhattisgarh High Court · (2015) 1 CGLJ 101 : (2014) CriLJ 4797 : (2015) 3 RCR(Criminal) 34
Criminal Procedure Code, 1973 (CrPC) — Section 10(2), 20(2), 227, 397, 401Explosive Substances Act, 1908 — Section 3, 4, 7
High Courts21 Aug 2014
Krishna Kumar Dhuri Vs Santoshi Bai
Chhattisgarh High Court · (2015) CriLJ 742
Constitution of India, 1950 — Article 15(3), 39Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 127(1)
High Courts21 Aug 2014
Nanhi Babu Kasyakar Vs State of C.G. and Others
Chhattisgarh High Court · (2015) 1 CGLJ 474
Constitution of India, 1950 — Article 14, 16
High Courts21 Aug 2014
Pramod Rao Vs State of Madhya Pradesh
Chhattisgarh High Court · (2014) CriLJ 4938
Criminal Procedure Code, 1973 (CrPC) — Section 161, 293, 311, 313Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 304B, 498, 498A
High Courts21 Aug 2014Allowed
Sampat Kumar Chauhan Vs South Eastern Coal Field Limited
Chhattisgarh High Court · (2015) 1 CGLJ 54
Constitution of India, 1950 — Article 226