High Courts07 Aug 2014
Darshan Mugutwar Vs State of C.G.
Chhattisgarh High Court · (2015) 1 CGLJ 479
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Penal Code, 1860 (IPC) — Section 306, 34
COURT ARCHIVE
Chhattisgarh High Court judgments, 2014
560 judgments · page 11 of 28
High Courts07 Aug 2014
K.K. Mishra Vs State of C.G. and Others
Chhattisgarh High Court · (2015) 1 CGLJ 464
High Courts07 Aug 2014
Girjashanker Yadav Vs State of Madhya Pradesh
Chhattisgarh High Court · (2015) CriLJ 485
Arms Act, 1959 — Section 25, 25(1B)(b), 27, 3Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 5
High Courts07 Aug 2014Allowed
Rajkumar Sharma Vs Shriram Finance Co. Ltd.
Chhattisgarh High Court · (2015) 4 BC 38 : (2015) 1 MPHT 13 : (2015) 2 RCR(Criminal) 915
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts07 Aug 2014
Shamim Bano Vs State of Chhattisgarh
Chhattisgarh High Court · (2015) CriLJ 238
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 498-A
High Courts07 Aug 2014
Hemlata Karayat Vs Vijay Kumar Karayat
Chhattisgarh High Court · (2015) 3 CCR 165 : (2014) CriLJ 4935 : (2015) 2 DMC 533 : (2015) 4 RCR(Criminal) 15
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 11, 5, 5(i)
High Courts07 Aug 2014
Shamin Bano Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2015) 2 DMC 777
Criminal Procedure Code, 1973 (CrPC) - Section 374Penal Code, 1860 (IPC) - Section 498A
High Courts06 Aug 2014
Satyanand Gupta Vs State of Chhattisgarh
Chhattisgarh High Court · (2014) CriLJ 4824
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b), 20(b)(i), 20(b)(ii)(A), 42, 50
High Courts05 Aug 2014Partly Allowed
Rajesh Soni Vs State of M.P.
Chhattisgarh High Court · (2014) 4 CGLJ 536
Criminal Procedure Code, 1973 (CrPC) - Section 313 — Penal Code, 1860 (IPC) - Section 300, 302, 304, 324, 326
High Courts05 Aug 2014
Anil Kumar Rawat Vs State of C.G.
Chhattisgarh High Court · (2014) 4 CGLJ 353
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 420
High Courts05 Aug 2014Disposed Off
Prakash Rao Gayakwad Vs State of Chhattisgarh
Chhattisgarh High Court · (2014) 08 CHH CK 0010
Constitution of India, 1950 — Article 14, 16
High Courts05 Aug 2014
Commissioner,Central Excise Vs Ultratech Cement Ltd. Ultratech Cement Ltd. Vs Commissioner of Central Excise
Chhattisgarh High Court · (2014) 203 ECR 7 : (2014) 307 ELT 3 : (2014) 48 GST 23 : (2014) 35 STR 641 : (2014) 76 VST 276
Central Excises and Salt Act, 1944 — Section 11A, 11A(1), 3, 37, 37(1)
High Courts04 Aug 2014
Gomti Bai Vs State of C.G.
Chhattisgarh High Court · (2014) 4 CGLJ 591
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313 — Evidence Act, 1872 - Section 106, 25, 26, 27 — Penal Code, 1860 (IPC) - Section 302
High Courts04 Aug 2014
Rajesh Lakra Vs State of C.G.
Chhattisgarh High Court · (2014) 5 MPHT 58
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 12(1), 52, 53
High Courts01 Aug 2014
Ram Sudhir Vs State of M.P.
Chhattisgarh High Court · (2014) 4 CGLJ 597 : (2015) CriLJ 130
Criminal Procedure Code, 1973 (CrPC) — Section 313, 437-APenal Code, 1860 (IPC) — Section 342, 346, 376, 376(1), 506
High Courts01 Aug 2014
Mangal Sana Vs State of Chhattisgarh
Chhattisgarh High Court · (2014) CriLJ 4732
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 394, 437APenal Code, 1860 (IPC) — Section 109, 307, 307, 308, 309
High Courts01 Aug 2014
Dilsay Vs State of M.P.
Chhattisgarh High Court · (2014) CriLJ 4795
Criminal Procedure Code, 1973 (CrPC) — Section 313, 437APenal Code, 1860 (IPC) — Section 364A, 366A, 376, 376(1), 506
High Courts01 Aug 2014
Babla Rai Vs State of Chhattisgarh
Chhattisgarh High Court · (2014) CriLJ 4670
Criminal Law (Amendment) Act, 2013 — Section 9Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 319, 437AEvidence Act, 1872 — Section 114A
High Courts31 Jul 2014
Bhupat Narayan Singh and Others Vs State of M.P.
Chhattisgarh High Court · (2015) CriLJ 504
Criminal Procedure Code, 1973 (CrPC) — Section 302, 313Penal Code, 1860 (IPC) — Section 302, 34, 498-A
High Courts31 Jul 2014Partly Allowed
New India Assurance Co. Ltd. Vs Heeralal and Others
Chhattisgarh High Court · (2015) 3 ACC 72
Motor Vehicles Act, 1988 - Section 2(14) 2(35)