High Courts17 Jul 2014
Vridhichand Vs State of Chhattisgarh
Chhattisgarh High Court · (2014) CriLJ 4312
Arms Act, 1959 — Section 2(1)(c), 25(1B)(b), 3, 4Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 437A
COURT ARCHIVE
Chhattisgarh High Court judgments, 2014
560 judgments · page 13 of 28
High Courts17 Jul 2014
Madhuri Wankhede Vs State of C.G.
Chhattisgarh High Court · (2014) 5 MPHT 17
Criminal Procedure Code, 1973 (CrPC) — Section 350, 482
High Courts16 Jul 2014
C.S. Tiwari Vs State of Chhattisgarh
Chhattisgarh High Court · (2014) CriLJ 4676
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Factories Act, 1948 — Section 104A, 105, 7A, 7A(1), 7A(2)(a)
High Courts15 Jul 2014
Anil Kumar Jain Vs State of Chhattisgarh
Chhattisgarh High Court · (2014) CriLJ 4692 : (2015) 2 Crimes 168 : (2014) FAJ 576
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 437ADrugs and Cosmetics Act, 1940 — Section 18, 18(a)(vi), 18(c), 27, 27(a)(i)
High Courts15 Jul 2014
Arjun Gop Vs State of Chhattisgarh
Chhattisgarh High Court · (2014) CriLJ 4101
Chhattisgarh Excise Act, 1915 — Section 34(1)(a), 34(2), 59ACriminal Procedure Code, 1973 (CrPC) — Section 374(3), 389(1), 397, 401
High Courts15 Jul 2014Dismissed
Manav Mandir Hotel Vs Regional Provident Fund Commissioner
Chhattisgarh High Court · (2014) 142 FLR 1082 : (2014) 3 LLN 361 : (2014) LLR 1088
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3)(a), 2(A), 7A, 7-A, 7BEvidence Act, 1872 — Section 106
High Courts15 Jul 2014Dismissed
Rekhraj Baghel Vs High Court of Chhattisgarh
Chhattisgarh High Court · (2014) 142 FLR 1088 : (2014) 4 MPHT 110
High Courts15 Jul 2014Dismissed
Dudhnath Vs The State of Chhattisgarh
Chhattisgarh High Court · (2014) 4 CGLJ 524 : (2014) 143 FLR 958
Constitution of India, 1950 — Article 311(2)(b)
High Courts15 Jul 2014
Bablu Alam Vs State of Chhattisgarh
Chhattisgarh High Court · (2014) CriLJ 4835
Copyright Act, 1957 — Section 4, 51, 51(2)(ii), 51(b)(1), 51(b)(i)Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 437A
High Courts15 Jul 2014Allowed
Santosh Kumar and Others Vs State of C.G.
Chhattisgarh High Court · (2015) 3 CGLJ 272
Criminal Procedure Code, 1973 (CrPC) - Section 304 313 428Penal Code, 1860 (IPC) - Section 302 304 34
High Courts14 Jul 2014
State of Chhattisgarh Vs The Board of Revenue
Chhattisgarh High Court · AIR 2014 Chh 188
Constitution of India, 1950 — Article 227Stamp Act, 1899 — Section 47(A), 47(A)(3), 75
High Courts14 Jul 2014Dismissed
Phillip Chand Goyal Vs State of Chhattisgarh
Chhattisgarh High Court · (2014) 5 MPHT 44
Arms Act, 1959 — Section 25(1)(b)(B)Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Jul 2014
Pancha Raghou Taank Ramnivas Sarda & Co. Vs Hindustan Petroleum Corporation Ltd. and Others
Chhattisgarh High Court · (2015) 1 CGLJ 144
Burmah Shell (Acquisition of Undertakings in India) Act, 1976 — Section 5, 5(2)Caltex Acquisition of Shares of Caltex Oil Refining (India) Limited and of the Undertakings in India of Caltex (India) Limited Act, 1977 — Section 7Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Jul 2014
Income Tax Officer (TDS) Vs Naya Raipur Development Authority
Chhattisgarh High Court · (2014) 07 CHH CK 0035
Income Tax Act, 1961 — Section 194LA, 201, 201(1A), 260ALand Acquisition Act, 1894 — Section 11, 16, 17, 23, 23(2)
High Courts11 Jul 2014
Panch Raghou Taank Ramnivas Sarda and Co. Vs Hindustan Petroleum Corporation Ltd.
Chhattisgarh High Court · AIR 2014 Chh 178
Burmah Shell (Acquisition of Undertakings in India) Act, 1976 — Section 5, 5(2)Civil Procedure Code, 1908 (CPC) — Section 100ESSO (Acquisition of Undertakings in India) Act, 1974 — Section 3, 3(d), 4, 5, 5(1)
High Courts10 Jul 2014
Soushal Prasad Vs State of M.P.
Chhattisgarh High Court · (2014) 4 CGLJ 334 : (2014) CriLJ 4717
Criminal Procedure Code, 1973 (CrPC) — Section 313, 437APenal Code, 1860 (IPC) — Section 109, 147, 148, 149, 302
High Courts10 Jul 2014
Amol Singh Vs The State of Madhya Pradesh
Chhattisgarh High Court · (2014) CriLJ 4688
Criminal Procedure Code, 1973 (CrPC) — Section 313, 437APenal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts09 Jul 2014Allowed
Arati Soni Vs State of C.G.
Chhattisgarh High Court · (2014) 4 CGLJ 515
Criminal Procedure Code, 1973 (CrPC) - Section 439 — Penal Code, 1860 (IPC) - Section 302, 318
High Courts09 Jul 2014
Sonkali Vs State of Chhattisgarh
Chhattisgarh High Court · (2014) 4 CGLJ 312 : (2014) CriLJ 4107
Criminal Procedure Code, 1973 (CrPC) — Section 113, 161, 313Evidence Act, 1872 — Section 113, 113APenal Code, 1860 (IPC) — Section 107, 109, 306, 498A