High Courts16 Oct 2014
Vimal Kumar Yadav Vs Mukesh Tiwari and Others
Chhattisgarh High Court · (2015) 1 CGLJ 185
Motor Vehicles Act, 1988 — Section 168, 169, 173
COURT ARCHIVE
Chhattisgarh High Court judgments, 2014
560 judgments · page 7 of 28
High Courts15 Oct 2014Allowed
Manish Rathod Vs State of C.G.
Chhattisgarh High Court · (2015) 2 CGLJ 482
Criminal Procedure Code, 1973 (CrPC) - Section 439 — Penal Code, 1860 (IPC) - Section 307, 34
High Courts15 Oct 2014
Gordhandas Gobindram Vs State of C.G. and Others
Chhattisgarh High Court · (2015) 1 CGLJ 291
High Courts15 Oct 2014
Sandeep Agrawal Vs Raja Ram Tripathi and Others
Chhattisgarh High Court · (2015) 1 CGLJ 175
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 154, 2(d), 2(wa), 200, 372Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 Oct 2014
Kailash Ram Bhagat Vs State of Chhattisgarh
Chhattisgarh High Court · (2015) 144 FLR 314
Representation of the People Act, 1951 — Section 28A
High Courts14 Oct 2014
Crest Steel & Power Pvt. Ltd. Vs Commr. of Cus. & C. Ex.
Chhattisgarh High Court · (2015) 316 ELT 563
Central Excises and Salt Act, 1944 — Section 35F, 35-F
High Courts10 Oct 2014
Mohammad Hasan and Others Vs State of C.G.
Chhattisgarh High Court · (2015) 1 CGLJ 191
Arms Act, 1959 — Section 25(1)(a), 27Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 293, 391Evidence Act, 1872 — Section 134, 145, 157, 27, 6
High Courts09 Oct 2014
Anil Kumar Jain Vs State of Chhattisgarh
Chhattisgarh High Court · (2015) 1 CGLJ 232 : (2015) LabIC 1811
High Courts09 Oct 2014
Suresh Tiwari Vs State of Chhattisgarh
Chhattisgarh High Court · (2015) CriLJ 818
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 307, 377, 378, 386, 389Penal Code, 1860 (IPC) — Section 380
High Courts08 Oct 2014Dismissed
Deonarayan Vs Union of India and Others
Chhattisgarh High Court · (2015) LabIC 1561
Constitution of India, 1950 - Article 14, 226
High Courts07 Oct 2014
Ashok Dhruv Vs State of C.G.
Chhattisgarh High Court · (2015) 1 CGLJ 266
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 376, 376(1), 456, 457
High Courts25 Sept 2014
Surendra Vs The State of Madhya Pradesh
Chhattisgarh High Court · (2015) CriLJ 233
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 437-APenal Code, 1860 (IPC) — Section 302, 304B, 306, 34, 498A
High Courts23 Sept 2014Allowed
Sandeep Satnami Vs State of C.G.
Chhattisgarh High Court · (2014) 4 CGLJ 632
Penal Code, 1860 (IPC) - Section 363, 366(A), 376(2)(i) — Protection of Children from Sexual Offences Act, 2012 - Section 4
High Courts23 Sept 2014
Prabhuram Satnami Vs State of Madhya Pradesh (Now C.G.)
Chhattisgarh High Court · (2015) 1 CGLJ 442 : (2015) CriLJ 1275
Penal Code, 1860 (IPC) — Section 122, 354, 376, 399, 506
High Courts22 Sept 2014
Dinesh Gupta Vs The State of M.P.
Chhattisgarh High Court · (2014) 09 CHH CK 0003
Essential Commodities Act, 1955 — Section 3, 7, 7(1)(a)(ii)
High Courts19 Sept 2014
Pradeep Puri Goswami Vs Nidhi Goswami
Chhattisgarh High Court · (2015) 1 CGLJ 210 : (2015) CriLJ 354 : (2015) 2 DMC 795
Criminal Procedure Code, 1973 (CrPC) — Section 125(1)Hindu Adoptions and Maintenance Act, 1956 — Section 11, 12, 16, 6, 7
High Courts19 Sept 2014
Keju Ram Dahariya Vs State of C.G.
Chhattisgarh High Court · (2015) 1 CGLJ 142
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 363, 366, 376
High Courts19 Sept 2014
Nathuram Vs State of C.G.
Chhattisgarh High Court · (2015) 1 CGLJ 430
Criminal Procedure Code, 1973 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 307, 366, 375(1), 376(1), 450
High Courts16 Sept 2014Allowed
Pramod Dubey Vs State of C.G.
Chhattisgarh High Court · (2014) 4 CGLJ 621
Criminal Procedure Code, 1973 (CrPC) - Section 439 — Penal Code, 1860 (IPC) - Section 120(b), 34, 409, 420, 467
High Courts16 Sept 2014
Dhaneshwar Singh Vs State of Madhya Pradesh
Chhattisgarh High Court · (2015) CriLJ 135
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 326