High Courts12 Nov 2014
Pankaj Sahu Vs State of Chhattisgarh
Chhattisgarh High Court · AIR 2015 Chh 43
COURT ARCHIVE
Chhattisgarh High Court judgments, 2014
560 judgments · page 6 of 28
High Courts11 Nov 2014Dismissed
Ravi Kumar Shrivastava Vs State of Madhya Pradesh (now Chhattisgarh)
Chhattisgarh High Court · (2015) LabIC 1428
High Courts11 Nov 2014
State of M.P. Vs Durga Prasad and Others
Chhattisgarh High Court · (2015) 1 CGLJ 546
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(1), 378(3), 437A, 468(2)(c)Drugs and Cosmetics Act, 1940 — Section 27A, 27A(i)
High Courts11 Nov 2014
United India Insurance Company Ltd. Vs Prahalad Singh and Others
Chhattisgarh High Court · (2015) ACJ 2653 : (2015) 1 CGLJ 526
Motor Vehicles Act, 1988 — Section 166, 173
High Courts11 Nov 2014
Ramchandra Goyal and Others Vs State of M.P.
Chhattisgarh High Court · (2015) 1 CGLJ 347 : (2015) 3 MPJR 57
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 437-ADowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113(b), 113B, 113-B, 114, 138
High Courts11 Nov 2014
Sawan Kumar Durgam Vs State of C.G. and Others
Chhattisgarh High Court · (2015) 1 CGLJ 139
High Courts11 Nov 2014
Ramesh Singh Vs State of Chhattisgarh
Chhattisgarh High Court · (2015) 1 CGLJ 517 : (2015) CriLJ 745 : (2015) 3 MPJR 47
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 354, 451, 506(B)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(11)
High Courts11 Nov 2014
Ajay Nand Bahadur Vs State of Chhattisgarh
Chhattisgarh High Court · (2015) LabIC 923
Constitution of India, 1950 — Article 226
High Courts10 Nov 2014
Sada Singh and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2015) CriLJ 1462
Constitution of India, 1950 — Article 300Contempt of Courts Act, 1971 — Section 12
High Courts31 Oct 2014
Arun Dheemar Vs State of C.G.
Chhattisgarh High Court · (2015) 1 CGLJ 293
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 323
High Courts31 Oct 2014
Komal Prasad Dhruv Vs State of Chhattisgarh
Chhattisgarh High Court · (2015) 1 CGLJ 324 : (2015) 144 FLR 308 : (2015) LabIC 893
High Courts30 Oct 2014
Dular Singh Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2015) 1 CGLJ 170
Criminal Procedure Code, 1973 (CrPC) — Section 294, 294(3)Evidence Act, 1872 — Section 106, 32(2)Penal Code, 1860 (IPC) — Section 302
High Courts29 Oct 2014
Raturam Aghariya Vs State of M.P.
Chhattisgarh High Court · (2015) 1 CGLJ 380 : (2015) CriLJ 4249
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 86
High Courts28 Oct 2014
Ramferi and Others Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2015) 1 CGLJ 114
Criminal Procedure Code, 1973 (CrPC) — Section 141, 149, 161, 437-APenal Code, 1860 (IPC) — Section 147, 148, 149, 302, 320
High Courts28 Oct 2014
V. Srihari Raju Vs The Municipal Corporation and Others
Chhattisgarh High Court · AIR 2015 Chh 44
Constitution of India, 1950 — Article 12, 14, 226
High Courts28 Oct 2014
State of M.P. Vs Tulsiram and Others
Chhattisgarh High Court · (2015) 1 CGLJ 312 : (2015) CriLJ 748
Criminal Procedure Code, 1973 (CrPC) — Section 161, 195, 313, 437-A, 471Penal Code, 1860 (IPC) — Section 120-B, 420, 467, 468, 471
High Courts28 Oct 2014
Usha Vs Bheshram Chandrosa
Chhattisgarh High Court · (2015) 1 CGLJ 166 : (2015) CriLJ 547 : (2015) 1 MPHT 67 : (2015) 3 RCR(Criminal) 92
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19(4)
High Courts27 Oct 2014
Lakhan Bramhe and Others Vs State of C.G.
Chhattisgarh High Court · (2015) 1 CGLJ 554
Criminal Procedure Code, 1973 (CrPC) — Section 157, 161, 313Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 307
High Courts17 Oct 2014
Puran Chand Vs State of C.G.
Chhattisgarh High Court · (2015) 1 CGLJ 134
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324
High Courts16 Oct 2014Allowed
Anand Das Vs Mukhiram and Others
Chhattisgarh High Court · (2015) LabIC 1813
Chhattisgarh Land Revenue Code, 1959 - Section 222, 230, 230(1), 258, 44(2) — Chhattisgarh Panchayat Raj Adhiniyam, 1993 - Section 36, 36(1), 36(2) — Constitution of India, 1950 - Article 227, 311