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Chhattisgarh High Court judgments, 2014

560 judgments · page 8 of 28

High Courts16 Sept 2014

Deo Sahay Vs State of Chhattisgarh

Chhattisgarh High Court · (2015) CriLJ 358 : (2015) 3 Crimes 140

Criminal Procedure Code, 1973 (CrPC) — Section 107, 116Penal Code, 1860 (IPC) — Section 325, 34, 379, 380, 381Probation of Offenders Act, 1958 — Section 3, 4, 6, 6(1)
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High Courts16 Sept 2014

Sharad Gupta Vs Union of India

Chhattisgarh High Court · (2015) 1 CGLJ 226 : (2015) CriLJ 649

Criminal Procedure Code, 1973 (CrPC) — Section 162, 173, 173(2), 313, 4(f)Evidence Act, 1872 — Section 25Railway Property (Unlawful Possession) Act, 1966 — Section 5, 6, 7, 8, 8(1)
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High Courts10 Sept 2014Partly Allowed

Anand Ram Vs State of M.P.

Chhattisgarh High Court · (2014) 4 CGLJ 633

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 437-A — Penal Code, 1860 (IPC) - Section 302, 304, 323, 34
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High Courts10 Sept 2014

Pappu Vs State of Chhattisgarh

Chhattisgarh High Court · (2015) 1 CGLJ 418 : (2015) CriLJ 351

Penal Code, 1860 (IPC) — Section 341, 354, 354A, 354-A, 354A l(i)Protection of Children from Sexual Offences Act, 2012 — Section 8
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High Courts09 Sept 2014Allowed

Koushal Kishore Vs State of M.P.

Chhattisgarh High Court · (2014) 4 CGLJ 643

Constitution of India, 1950 - Article 142 — Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 437-A — Penal Code, 1860 (IPC) - Section 34, 363, 366, 375, 376
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High Courts09 Sept 2014

Vimal Agrawal Vs Goldi Panjwani

Chhattisgarh High Court · (2014) 4 CGLJ 461

Criminal Procedure Code, 1973 (CrPC) — Section 200, 256, 256(1)Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts05 Sept 2014

Gauri Sahu Vs Bhupendra Kumar Sahu

Chhattisgarh High Court · (2015) CriLJ 169 : (2015) 2 DMC 72 : (2015) 1 RCR(Criminal) 885

Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 376, 506
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High Courts05 Sept 2014

Kiran Goutam Vs Rishikesh Singh Rishikesh Singh Vs Kiran Gautam

Chhattisgarh High Court · (2015) 1 CGLJ 238 : (2015) CriLJ 126 : (2015) 2 DMC 6 : (2015) 1 RCR(Civil) 1008 : (2015) 1 RCR(Criminal) 674

Penal Code, 1860 (IPC) — Section 498-ACriminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(1)(a), 125(4)Hindu Marriage Act, 1955 — Section 13-B
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