High Courts24 Aug 2012Dismissed
Shyam Lal Dewangan Vs State of Chhattisgarh and Another
Chhattisgarh High Court · (2012) 5 MPHT 88
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Chhattisgarh High Court judgments, 2012
700 judgments · page 9 of 35
High Courts24 Aug 2012
Dhruv Lal Chandrakar and Others Vs State of C.G.
Chhattisgarh High Court · (2012) 4 CGLJ 480
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 302, 304, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts23 Aug 2012Allowed
Brijesh Mishra @ Pappu Vs State of C.G.
Chhattisgarh High Court · (2012) 4 CGLJ 422
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 34, 406, 407, 420, 468
High Courts23 Aug 2012
Bhuwneshwar Sahu Vs State of M.P.
Chhattisgarh High Court · (2012) 4 CGBCLJ 211 : (2012) 4 CGLJ 416
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 376(1)
High Courts22 Aug 2012
Jumman alias Sikandar Ali Vs State of Madhya Pradesh
Chhattisgarh High Court · (2013) CriLJ 697
Penal Code, 1860 (IPC) — Section 302, 307, 326, 34
High Courts22 Aug 2012Dismissed
Ganga Ram Gond Vs Bharat Lal Gond and another
Chhattisgarh High Court · (2012) 5 MPHT 1
Motor Vehicles Act, 1988 — Section 166
High Courts22 Aug 2012Allowed
Ramsanehi and Another Vs Shri Krishna Sahu and Another
Chhattisgarh High Court · (2012) 4 CGBCLJ 203 : (2012) 4 CGLJ 330
Penal Code, 1860 (IPC) — Section 161, 165, 21, 313, 34
High Courts22 Aug 2012Allowed
Rambharosh @ Konda Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2012) 4 CGLJ 352
Criminal Procedure Code, 1973 (CrPC) — Section 154Evidence Act, 1872 — Section 145, 157, 21, 25, 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts22 Aug 2012Allowed
M/s Indusind Bank Ltd. Vs Sonadhar Baghel and Others
Chhattisgarh High Court · (2012) 4 CGLJ 433 : (2012) 5 MPHT 85
Motor Vehicles Act, 1988 — Section 147, 166, 2(30)
High Courts22 Aug 2012Dismissed
Khorbahra Vs State of M.P.
Chhattisgarh High Court · (2012) 4 CGBCLJ 207
Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Aug 2012
Budhram @ Bhatkhauwa Vs State of M.P.
Chhattisgarh High Court · (2012) 4 CGBCLJ 275
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(v)
High Courts22 Aug 2012Allowed
Chhote Lal Rathore Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2013) 1 LLJ 700 : (2012) 4 MPHT 106
Constitution of India, 1950 — Article 226
High Courts22 Aug 2012
Harishchandra Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2012) 4 CGLJ 424
Penal Code, 1860 (IPC) — Section 201, 302
High Courts21 Aug 2012Allowed
Ranjeet @ Ajaydas Vs State of Madhya Pradesh (Now State of Chhattisgarh)
Chhattisgarh High Court · (2012) 08 CHH CK 0061
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts21 Aug 2012Dismissed
Ramnath @ Bhaira and Another Vs State of Chhattisgarh
Chhattisgarh High Court · (2012) 5 MPHT 79
Penal Code, 1860 (IPC) — Section 302
High Courts21 Aug 2012Allowed
Nandau @ Vansh Bahadur Vs State of C.G.
Chhattisgarh High Court · (2012) 4 CGLJ 412
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 30, 302
High Courts21 Aug 2012
Rewa Ram Sahu and Another Vs State of C.G.
Chhattisgarh High Court · (2012) 4 CGLJ 464
Criminal Procedure Code, 1973 (CrPC) — Section 53(A)Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 376(2)(g), 376(2)(g)
High Courts17 Aug 2012Dismissed
Union of India Vs M/s. Bharat Aluminum Co. Ltd.
Chhattisgarh High Court · (2012) 08 CHH CK 0005
Central Excises and Salt Act, 1944 — Section 11(B)(2), 35(G)
High Courts17 Aug 2012
Bhagwati and Others Vs Mansuklal, Manoj Kumar and National Insurance Company Limited Durg CG
Chhattisgarh High Court · (2013) 1 ACC 653
Motor Vehicles Act, 1988 — Section 166, 173
High Courts16 Aug 2012Allowed
Manmohan Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2012) 4 CGLJ 384
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313Evidence Act, 1872 — Section 106, 24, 25, 26, 27Penal Code, 1860 (IPC) — Section 300, 302, 304, 307