High Courts05 Sept 2012Allowed
Chintamani Vs State of M.P.
Chhattisgarh High Court · (2012) 4 CGLJ 511
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 376(1), 506
COURT ARCHIVE
Chhattisgarh High Court judgments, 2012
700 judgments · page 8 of 35
High Courts05 Sept 2012Dismissed
Bhuneshwar Jain Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 09 CHH CK 0006
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226
High Courts04 Sept 2012Dismissed
Dwarika Ram and Others Vs The State of Chhattisgarh and Another
Chhattisgarh High Court · (2012) 4 CGBCLJ 222
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Constitution of India, 1950 — Article 226
High Courts04 Sept 2012Allowed
Radheshyam and Others Vs State of C.G. and Others
Chhattisgarh High Court · (2012) 3 CG.L.R.W. 13 : (2012) 4 CGBCLJ 289
Constitution of India, 1950 — Article 13(2), 14, 19, 19(1), 226Land Acquisition Act, 1894 — Section 17, 23, 24, 3(c), 3(ee)
High Courts03 Sept 2012Dismissed
Oriental Insurance Co. Ltd. Vs Smt. Rose Mery Daan and Others
Chhattisgarh High Court · (2012) 3 CG.L.R.W. 69
Motor Vehicles Act, 1988 — Section 168, 173
High Courts31 Aug 2012
Tijauram Anjor Singh Rampreet Satish Chandrakar Vs Satish Chandrakar Tijauram Anjor Singh Rampreet
Chhattisgarh High Court · (2012) 3 CG.L.R.W. 172 : (2012) 5 MPHT 42
Criminal Procedure Code, 1973 (CrPC) — Section 315, 357, 357(1), 357(3), 421Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 302, 307, 64
High Courts30 Aug 2012
Shri Dattatraya Mandir Trust Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 5 MPHT 92
Chhattisgarh High Court (Appeal to Division Bench) Act, 2006 — Section 2(1)Madhya Pradesh Public Trust Act, 1951 — Section 6, 7, 8, 9, 9(1)
High Courts30 Aug 2012
Smt. Shraddha Akash Shrivastava Vs State of C.G. and Another
Chhattisgarh High Court · (2012) 4 CGLJ 615
High Courts30 Aug 2012Allowed
Kalasram Vs State of C.G.
Chhattisgarh High Court · (2012) 4 CGLJ 490
Evidence Act, 1872 — Section 106, 27Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts30 Aug 2012Allowed
Smt. Meera Upadhyay Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 3 CG.L.R.W. 141
Penal Code, 1860 (IPC) — Section 165APrevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 4, 7
High Courts29 Aug 2012Allowed
Ramesh Prasad Ahirwar Vs State of M.P.
Chhattisgarh High Court · (2012) 3 CG.L.R.W. 228 : (2012) 4 CGBCLJ 278
Criminal Procedure Code, 1973 (CrPC) — Section 313, 4(1)Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 11, 13, 13(1)(a), 13(1)(c), 13(1)(cf)
High Courts28 Aug 2012Dismissed
Sunil Bajaj Vs Triyambak Sharma and Another
Chhattisgarh High Court · (2012) 4 CGBCLJ 219 : (2012) 4 CGLJ 347 : (2012) 4 MPHT 102
Motor Vehicles Act, 1988 — Section 173
High Courts28 Aug 2012Allowed
Kuwar Singh Vs State of M.P.
Chhattisgarh High Court · (2012) 4 CGBCLJ 216
Penal Code, 1860 (IPC) — Section 201, 302
High Courts27 Aug 2012
Chhattisgarh Dental College and Research Institute Rajnandgaon Vs The State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 08 CHH CK 0055
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts27 Aug 2012Dismissed
Smt Mithlesh Sahu Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 08 CHH CK 0054
Constitution of India, 1950 — Article 226
High Courts27 Aug 2012Dismissed
Goverdhan Vs State of C.G. and Others
Chhattisgarh High Court · (2012) 4 CGLJ 377
Penal Code, 1860 (IPC) — Section 307, 323, 324, 397, 401
High Courts27 Aug 2012Dismissed
Abhijit Kant Chaudhury Vs The State of Chhattisgarh and Others
Chhattisgarh High Court · (2013) LabIC 243
Constitution of India, 1950 — Article 226, 227, 309
High Courts27 Aug 2012
Brijesh Mishra @ Pappu Vs State of Chhattisgarh
Chhattisgarh High Court · (2012) 08 CHH CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 34, 406, 407, 420, 468
High Courts25 Aug 2012Allowed
Gopal Sen Vs State of M.P.
Chhattisgarh High Court · (2012) 4 CGLJ 302
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 34, 342, 366, 376
High Courts24 Aug 2012Dismissed
Dukalu Chandra Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2013) 1 MPHT 21
Constitution of India, 1950 — Article 226, 227