High Courts16 Aug 2012Allowed
Prem Singh Vs Deriha and Others
Chhattisgarh High Court · (2012) 4 CGLJ 321
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Chhattisgarh High Court judgments, 2012
700 judgments · page 10 of 35
High Courts14 Aug 2012
Liyakat Khan Vs State of C.G.
Chhattisgarh High Court · (2012) 4 CGLJ 446
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(B), 42, 50, 52
High Courts14 Aug 2012Dismissed
Kejuram Yadav Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) 1 MPHT 14
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 118Penal Code, 1860 (IPC) — Section 228A, 376
High Courts14 Aug 2012Allowed
Sitaram Mohabia Vs Paramanand Painter
Chhattisgarh High Court · (2013) 1 CG.L.R.W. 40 : (2012) 4 CGLJ 316 : (2012) 5 MPHT 74
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Aug 2012Allowed
Sonmati and Another Vs Lachhman and Others
Chhattisgarh High Court · (2013) 1 CG.L.R.W. 37 : (2012) 4 CGLJ 326 : (2012) 4 MPHT 109
Hindu Succession Act, 1956 — Section 15, 15(2)(b), 16, 8
High Courts13 Aug 2012Dismissed
Vishal Kumar Jain Vs State of Chhattisgarh and others
Chhattisgarh High Court · (2012) 5 MPHT 12
Land Acquisition Act, 1894 — Section 11, 18, 31, 31(3)
High Courts09 Aug 2012
Paras Vanaspati Pvt. Ltd. and others Vs M/s. Manorama Industries Private Limited
Chhattisgarh High Court · (2012) 5 MPHT 16
Criminal Procedure Code, 1973 (CrPC) — Section 200, 201, 202, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 145
High Courts09 Aug 2012Allowed
Laxman Vs State of C.G.
Chhattisgarh High Court · (2012) 4 CGLJ 338
Criminal Procedure Code, 1973 (CrPC) — Section 53A, 53A(2)(iv)Evidence Act, 1872 — Section 25, 26, 27
High Courts08 Aug 2012Allowed
Shahid Ali Vs State of C.G.
Chhattisgarh High Court · (2012) 4 CGLJ 443
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 149, 201, 302, 364
High Courts07 Aug 2012
Raj Kumar Bajaj alias Raja Vs State of M.P.
Chhattisgarh High Court · (2012) 4 CGLJ 437
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 342, 363, 366, 376Scheduled Castes And Scheduled Tribes Orders (Amendment) Act, 2002 — Section 3(1)(xii), 3(2)(v)
High Courts07 Aug 2012Dismissed
Abhinavkant Singh and Another Vs State of C.G. and Others
Chhattisgarh High Court · (2012) 4 CGLJ 22
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226
High Courts06 Aug 2012Allowed
Subhan Ali Vs State of Chhattisgarh
Chhattisgarh High Court · (2012) 4 CGBCLJ 198
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts06 Aug 2012
Commissioner of Central Excise Raipur Vs Ms Century Cements
Chhattisgarh High Court · (2012) 194 ECR 129 : (2013) 290 ELT 348
High Courts06 Aug 2012Allowed
Rungta College of Engineering and Technology Bhilai and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 5 MPHT 59
Chhattisgarh Niji Vyavasayik Shikshan Sanstha (Pravesh Ka Viniyaman Avam Shulk Ka Nirdharan) Act, 2008 — Section 12, 13, 2(b), 3(6), 3(d)Constitution of India, 1950 — Article 14, 15, 15(5), 166, 166(1)Madhya Pradesh Niji Vyavsayik Shikshan Sanstha (Pravesh Ka Viniyam Avam Shulk Ka Nirdharan) Adhiniyam, 2007 — Section 12
High Courts03 Aug 2012
Shakuntla Rao Vs State of M.P.
Chhattisgarh High Court · (2012) 4 CGLJ 336
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts03 Aug 2012Allowed
Chandra Sekhar @ Bantu Vs State of M.P.
Chhattisgarh High Court · (2012) 4 CGBCLJ 189
Evidence Act, 1872 — Section 27, 9Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Aug 2012Dismissed
Hirdan Singh Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 3 MPJR 71
High Courts03 Aug 2012Dismissed
Ku Vidhya Mishra Vs Governing Body and Others
Chhattisgarh High Court · (2013) 1 MPHT 98
Constitution of India, 1950 — Article 12, 226
High Courts03 Aug 2012Allowed
Prabha Choubey (Smt.) Vs Devi Prasad and Others
Chhattisgarh High Court · (2012) 3 MPJR 81
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 103, Order 21 Rule 65, Order 21 Rule 66, Order 21 Rule 82
High Courts03 Aug 2012
Dwarika Prasad Agrawal Vs Satyanarayan
Chhattisgarh High Court · (2012) 4 MPJR 27
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25, Order 41 Rule 27, Order 41 Rule 28