High Courts02 Aug 2012
Dwarika Prasad Agrawal Vs Satyanarayan
Chhattisgarh High Court · (2012) 4 CGLJ 153
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25, Order 41 Rule 27, Order 41 Rule 28
COURT ARCHIVE
Chhattisgarh High Court judgments, 2012
700 judgments · page 11 of 35
High Courts01 Aug 2012Dismissed
Smt. Vimlesh Mishra Vs South Eastern Coal Fields Ltd. and Others
Chhattisgarh High Court · (2012) 4 MPHT 78
Constitution of India, 1950 — Article 14, 16
High Courts01 Aug 2012
Smt Vimlesh Mishra Vs South Eastern Coal Fields Ltd and Others
Chhattisgarh High Court · (2012) 4 MPHT 78
Constitution of India, 1950 — Article 14, 16
High Courts01 Aug 2012Dismissed
Sitaram Vs State of Madhya Pradesh
Chhattisgarh High Court · (2012) 4 CGBCLJ 184
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 376(1)
High Courts01 Aug 2012
Shalloo alias Avlesh Kumar and Another Vs State of Madhya Pradesh
Chhattisgarh High Court · (2013) CriLJ 1593
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 357Penal Code, 1860 (IPC) — Section 304, 307, 324, 34
High Courts01 Aug 2012Dismissed
Bhanwar Lal Parakh Vs State of C.G. and Others
Chhattisgarh High Court · (2012) 4 CGLJ 145
Constitution of India, 1950 — Article 226Madhya Pradesh Land Revenue Code, 1959 — Section 172
High Courts31 Jul 2012Dismissed
Pradeep Kumar Agarwal Vs Bhilai Cement Co. (P) Ltd.
Chhattisgarh High Court · (2012) 4 CGBCLJ 173
Companies Act, 1956 — Section 433, 433(1), 433(e), 434, 434(1)Negotiable Instruments Act, 1881 (NI) — Section 132, 138
High Courts31 Jul 2012Allowed
Manbasiyaalias Barparhin Vs State of M.P.
Chhattisgarh High Court · (2012) 4 CGBCLJ 177
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts31 Jul 2012Allowed
Churaman Singh Vs State of M.P.
Chhattisgarh High Court · (2012) 4 CGBCLJ 180
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts31 Jul 2012
Mohd. Ramzan Khan and Others Vs Virendra Singh and Others
Chhattisgarh High Court · (2013) 1 ACC 434 : AIR 2012 Chh 182
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts30 Jul 2012
Rajendra Patel Vs State of Chhattisgarh
Chhattisgarh High Court · (2012) 4 CGBCLJ 165
Penal Code, 1860 (IPC) — Section 332
High Courts30 Jul 2012Allowed
Mohd. Yusuf and Others Vs State of Chhattisgarh
Chhattisgarh High Court · (2012) 4 CGBCLJ 157
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(B), 42, 50
High Courts30 Jul 2012Allowed
Tarachand Lodhi Vs State of C.G.
Chhattisgarh High Court · (2012) 4 CGBCLJ 169
Evidence Act, 1872 — Section 114, 118Penal Code, 1860 (IPC) — Section 228A, 376(1), 450
High Courts30 Jul 2012
Mohd. Yusuf and Others Vs State of C.G.
Chhattisgarh High Court · (2012) 4 CGLJ 567
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(B), 42, 50
High Courts27 Jul 2012Dismissed
Anil Prasad and Others Vs State of Madhya Pradesh (Now State of Chhattisgarh)
Chhattisgarh High Court · (2012) 07 CHH CK 0067
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 307, 396
High Courts27 Jul 2012Allowed
Suraj Prasad Gupta Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 4 CGBCLJ 152 : (2013) 1 MPHT 1 : (2012) 3 MPJR 77
High Courts27 Jul 2012
Kaushal Kumar Singh Vs State of C.G. and Others
Chhattisgarh High Court · (2012) 4 CGLJ 249
Constitution of India, 1950 — Article 226
High Courts27 Jul 2012Allowed
Dukhdayibai and Others Vs Matibai and Others
Chhattisgarh High Court · (2012) 4 CGBCLJ 262
Civil Procedure Code, 1908 (CPC) — Section 100, 100(5)Hindu Succession Act, 1956 — Section 14
High Courts27 Jul 2012Dismissed
Rukman Bai Vs Sukhman Bai
Chhattisgarh High Court · (2012) 3 CG.L.R.W. 131 : (2012) 4 CGLJ 576
Civil Procedure Code, 1908 (CPC) — Section 100, 17
High Courts27 Jul 2012Allowed
Kalawati Kotla Vs Shokilal and others
Chhattisgarh High Court · AIR 2013 Chh 12 : (2013) 1 CG.L.R.W. 31 : (2012) 4 CGLJ 369 : (2012) 5 MPHT 5
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 100, 11