Tribunals and Commissions02 Sept 2026
V. Madhavikutty & Anr. Vs The Indian Council Of Agriculture Research (ICAR) & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5726
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 56 of 560
Tribunals and Commissions02 Sept 2026Disposed Of
Suman Lata Mishra Vs Ajay Seth & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5098
Tribunals and Commissions02 Sept 2026Disposed Of
Smt. Shunita Devi Vs Delhi Jal Board & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4840
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026Disposed Of
Rajendra Mathur Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4644
AT Act, 1985-Section 19CCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions02 Sept 2026Disposed Of
Mrs. Kiran Negi Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4641
Tribunals and Commissions02 Sept 2026Disposed Of
Lalan Kumar Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4689
Tribunals and Commissions02 Sept 2026
Y. Jaya Lakshmi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4392
Administrative Tribunals Act, 1985-Section 19Railway Services (Pension) Rules, 1993-Rule 65, 55Manual of Railway Pension Rules, 1950-Para 310
Tribunals and Commissions02 Sept 2026
Shri Swapan Kumar Shome & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4391
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 4(5)(a)Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026
Susmita Chaudhuri Vs Labour & Employment (Ms)
Central Administrative Tribunal · (2026) 09 CAT CK 5425
Tribunals and Commissions02 Sept 2026
Dr. Rajinder Singh (Bandral) Vs UT Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5416
Tribunals and Commissions02 Sept 2026Disposed Of
Mahendra Maharana Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5392
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026
Janaki Ballav Mohanty Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5226
Administrative Tribunals Act, 1985-Section 19RTI Act, 2005
Tribunals and Commissions02 Sept 2026
K.V. Baskar & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4844
Central Civil Services (Revised Pay) Rules, 1997
Tribunals and Commissions02 Sept 2026
N. Viswanathan & Anr. Vs Union Of India
Central Administrative Tribunal · (2026) 09 CAT CK 4327
Central Civil Services (Revised Pay) Rules, 1997
Tribunals and Commissions02 Sept 2026
Aijaz Ahmad Sheikh Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3562
Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8/21Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956-Rule 31
Tribunals and Commissions02 Sept 2026
Mohammad Shafi Budoo Vs UT Of Jammu And Kashmir & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3563
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026
Tariq Ahmad Sheikh Vs U.T. Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3564
Tribunals and Commissions02 Sept 2026Disposed Of
Afshana Anjum Baba & Ors. Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3565
J&K Classification, Control and Appeal Rules-Rule 24
Tribunals and Commissions02 Sept 2026
Abdul Khaliq Dar Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3566
J&K CSRs-Article 35-AAConstitution of India-Article 300A
Tribunals and Commissions02 Sept 2026Disposed Of
Mustafa Kamal & Ors. Vs Union Territory Of Ladakh & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3567
Engineering Service Rules