Tribunals and Commissions03 Sept 2026
Archana Banerjee Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4353
Administrative Tribunals Act, 1985-Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 54 of 560
Tribunals and Commissions03 Sept 2026Dismissed
G. Babu & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · 2024 INSC 1042
Constitution of India-Article 141CCS (Revised Pay) Rules, 2008-Section 1, Part A of the First Schedule
Tribunals and Commissions03 Sept 2026Allowed
S. Jagannathan & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5233
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 226Central Civil Services (Revised Pay) Rules, 1997
Tribunals and Commissions03 Sept 2026
A. Sendilkumar & Anr. Vs Union Of India
Central Administrative Tribunal · 2023 INSC 573
Tribunals and Commissions03 Sept 2026
K. Kulandaivel Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5359
CCS (CCA) Rules, 1965-Rule 14, 14(5)(a), 14(12)Constitution of India-Article 226, 311(2)GDS (Conduct & Engagement) Rules, 2011-Rule 10, 21
Tribunals and Commissions03 Sept 2026
K. Srinivasa Raghavan Vs Union Of India & Anr.
Central Administrative Tribunal · 2023 INSC 573
Tribunals and Commissions03 Sept 2026
Sukhdev Gosh Dastida & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3898
Tribunals and Commissions03 Sept 2026
Asheesh Kumar Gupta Vs Comptroller And Auditor General Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3871
Central Services (Medical Attendance) Rules, 1944-Appendix VIII, Para 1 of Appendix – VIIIConstitution of India-Article 21
Tribunals and Commissions03 Sept 2026
R.S. Gupta (Deceased) Through LRs Ms. Sangeeta Gupta Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3857
Civil Service (Medical Attendance) Rules, 1944
Tribunals and Commissions03 Sept 2026
Irshad Ahmad Tramboo Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3547
Tribunals and Commissions03 Sept 2026
Abdul Hameed Dar & Ors. Vs U.T Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3548
SRO 520 of 2017 (Jammu Engagement Rules, 2017)-Rule 4(iv), 2 (b)Constitution of Jammu and Kashmir-Section 6
Tribunals and Commissions03 Sept 2026
Abdul Rehman Mir & Ors. Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3549
Tribunals and Commissions03 Sept 2026
Ghulam Qadir War Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3550
Tribunals and Commissions03 Sept 2026
Sayar Ahmad Laway Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3551
Jammu and Kashmir Rural Development (Subordinate) Service Recruitment Rules, 2007Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions03 Sept 2026
Shahid Ahmad Ganie & Ors. Vs UT Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3552
Constitution of India-Articles 14 and 16
Tribunals and Commissions03 Sept 2026Disposed Of
Shailendra Dhar Dwivedi & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3553
Tribunals and Commissions03 Sept 2026
Rifat John Vs University Of Kashmir & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3554
Tribunals and Commissions03 Sept 2026
Mohammad Raza Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3555
Tribunals and Commissions03 Sept 2026
Veena Kashyap Vs U.O.I. & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3556
Tribunals and Commissions03 Sept 2026
Smt. Jagrati Reddy Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3557
Public Examinations (Prevention of Unfair Means) Act, 2024-Section 3(vi), 3(ix), 3RTI Act