Tribunals and Commissions02 Sept 2026Disposed Of
Ghulam Nabi Khan Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3568
J&K CSR-Article 77-B
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 57 of 560
Tribunals and Commissions02 Sept 2026
Khursheed Ahmad Bhat Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3569
Tribunals and Commissions02 Sept 2026
Vinit Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3005
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 311 (2) (b)IPC-Section 307
Tribunals and Commissions02 Sept 2026
Kalpna Devi & Anr. Vs Union of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2981
Railway Services (Pension) Rules, 1993Railway Services (Pension) Rules, 2026-Sub Rule 10 of Rule 50, Sub Rule 10 (a) of Rule 50
Tribunals and Commissions02 Sept 2026
Smt. Chitra Shukla Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2978
A.T.Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026
K.K. Sunilkumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3047
A.T.Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026
Manoj S. Matai Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3042
A.T.Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026
Mukesh Manilal Vadhvana Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3041
A.T.Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026
Pradip Yashvantlal Bhatt Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3038
A.T.Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026
Rajesh R. Shah Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3037
A.T.Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026
Smt. Savitaben H. Parmar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3033
A.T.Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026
Amratlal Virabhai Vakil Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3030
A.T.Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026
Justin Kantilal Master Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3029
A.T.Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026
Trupti Devdatt Date Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3062
A.T.Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026
Ajay Punamchand Shah Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3061
A.T.Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026
A.K. Pathak & Ors. Vs New Delhi Municipal Council & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3570
Administrative Tribunals Act, 1985-Section 19, 21Constitution of India-Articles 14, 16, 21
Tribunals and Commissions02 Sept 2026
Kishor Sahebrao Jadhav Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3571
A.T.Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026
Bhuban Mohan Behera Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3572
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 227
Tribunals and Commissions01 Sept 2026Disposed Of
Smt. Sangita Devi Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6896
Tribunals and Commissions01 Sept 2026Disposed Of
Manas Kumar Santra & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6878
Administrative Tribunals Act, 1985-Section 19CAT (Procedure) Rules, 1987-Rule 4(5)(a)