Tribunals and Commissions18 Sept 2026
Dr. Akash Dua & Ors. Vs New Delhi Municipal Council
Central Administrative Tribunal · (2026) 09 CAT CK 2517
Constitution of India-Articles 14, 16, 32, 141, 144
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 17 of 560
Tribunals and Commissions18 Sept 2026
N.L.S.V.B.Kameswar Rao Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2513
Administrative Tribunals Act, 1985-Section 21, 21(3)Constitution of India-Article 14, 226
Tribunals and Commissions18 Sept 2026
Umrao Singh Vs Commissioner Of Police, Delhi & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 2512
Tribunals and Commissions18 Sept 2026
Smt. Sarla Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2510
Tribunals and Commissions18 Sept 2026
Mamta Devi @ Manda Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3380
Tribunals and Commissions17 Sept 2026Disposed Of
Pintu Kumar Halder Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6874
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions17 Sept 2026Dismissed
Jama Ram Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6865
GDS Rules-Rule 12P&T Vol-V-Rule 217POSB Vol-1-Rule 84
Tribunals and Commissions17 Sept 2026Dismissed
Tejraj Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6862
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions17 Sept 2026Disposed Of
Dr Basant Kumar Singh Vs Central Administrative Tribunal & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 5793
Tribunals and Commissions17 Sept 2026Disposed Of
Eslavath Suman Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5761
Constitution of India-Articles 14, 16
Tribunals and Commissions17 Sept 2026Allowed
Debashish Chakraborty Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5748
Railway Services (Pension) Rules, 1993-Rule 16 sub rule 7, Sub Rule 8 of Rule 16, 75(19)(b)(iii)Hindu Adoption and Maintenance Act-Section 9Indian Railway Establishment Code Vol 1-Sub-Clause 17 of Clause 103, Rule 615
Tribunals and Commissions17 Sept 2026
Sumathi K Vs The Regional Director, Employees' State Insurance Corporation & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5737
Tribunals and Commissions17 Sept 2026
Beena Bindu Titus & Ors. Vs Union of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5736
Indian Succession Act-Sections 32, 33(a), 33, 36, 37, 43GPF RulesPension Rules
Tribunals and Commissions17 Sept 2026
Vishveshvar Vishvakarma Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5217
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions17 Sept 2026Disposed Of
Syed Zafar Ahmed Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5182
Right to Information Act
Tribunals and Commissions17 Sept 2026Disposed Of
BibhaMinz @ BibhaTirkey Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4547
Tribunals and Commissions17 Sept 2026Dismissed
Ramakant Choudhary Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4704
Administrative Tribunals Act, 1985-Section 21 (1) (b), 20 (2) (b)
Tribunals and Commissions17 Sept 2026Disposed Of
Anmol Kumar Vs Government Of NCT Of OF Delhi & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4703
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 16 & 21
Tribunals and Commissions17 Sept 2026Disposed Of
Kendrapal Singh Vs Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4699
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions17 Sept 2026Disposed Of
Sania Seervi Vs Department Of Personnel & Training & Anr.
Central Administrative Tribunal · 2026 INSC 230