Tribunals and Commissions17 Sept 2026
Smt. Bandana Kullu Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4531
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 16, 309
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 18 of 560
Tribunals and Commissions17 Sept 2026Disposed Of
Madhabi Bhadra Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5424
Administrative Tribunals Act, 1985-Sub-Section (6) of Section 5Constitution of India-Article 21Hindu Marriage Act-Section 13B
Tribunals and Commissions17 Sept 2026
Smti. Suma Chandran Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4714
Administrative Tribunals Act, 1985-Section 19CCS (Pension) Rules, 2021-Rule 79
Tribunals and Commissions17 Sept 2026
Gaurav Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · 2026 INSC 234
Constitution of India-Article 311(2)(b), 311(2)
Tribunals and Commissions17 Sept 2026
A. Nagamuni Kumari Vs Shri Sanjay Kumar Srivastava & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3955
Tribunals and Commissions17 Sept 2026Disposed Of
Parasram Tiwari Vs Upendra Chandra Joshi & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 5386
Tribunals and Commissions17 Sept 2026
Samunder Singh Vs Employees' State Insurance Corporation & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3945
Fundamental Rules-Rule 56(j), 56(1)CCS (Pension) Rules, 2021-Rule 42CCS (Pension) Rules-Rule 48(1)(b)
Tribunals and Commissions17 Sept 2026
Gita Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5373
Tribunals and Commissions17 Sept 2026
Ms Pink Kaur Vs The Director General (DG) & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5228
Administrative Tribunals Act, 1985-Section 20
Tribunals and Commissions17 Sept 2026
M. Dhanalakshmi Vs The Under Secretary (Ad.III.A) To Government Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5224
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions17 Sept 2026
Sandeep Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4743
Tribunals and Commissions17 Sept 2026
Niraj Verma Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4851
RTI ActCCS (Leave) Rules, 1972-Rule 12(2)
Tribunals and Commissions17 Sept 2026
Abdul Ghufoor & Ors. Vs Union Territory Of J & K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3932
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions17 Sept 2026
Wilson Y. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3917
Tribunals and Commissions17 Sept 2026
Deepuraj S. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3914
Railway Services (Discipline and Appeal) Rules, 1968Representation of People Act-Section 82Code of Civil Procedure-Order XX, Rule 1, 3, Section 152
Tribunals and Commissions17 Sept 2026
Dr. Yangchen Dolma Vs The Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3911
Administrative Tribunals Act, 1985-Section 19SRO-364 of 2020-Rule 8 (3)Jammu and Kashmir Civil Service Regulations/Rules
Tribunals and Commissions17 Sept 2026
Avtar Krishan Bhat Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3907
Administrative Tribunals Act, 1985-Section 19CCS (CCA) Rules, 1965-Rule 14RTI Act, 2005-Section 24(1), Second Schedule
Tribunals and Commissions17 Sept 2026
Aman Deep Bali Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3906
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions17 Sept 2026
Bala Ram & Ors. Vs UT of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3905
Administrative Tribunals Act, 1985-Section 19Jammu & Kashmir Civil Services (Special Provision) Act, 2010
Tribunals and Commissions17 Sept 2026
Anil Kumar Vs Bharat Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3904