Tribunals and Commissions17 Sept 2026
Arun Kumar Vs Bharat Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3900
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 19 of 560
Tribunals and Commissions17 Sept 2026
Ashrat Mirza Vs UT Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3899
Tribunals and Commissions17 Sept 2026
Panchanan Swain Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3845
AT Act, 1985-Section 22 (3)(f)CAT (Procedure) Rules, 1987-Rule 17CCS (CCA) Rules, 1965-Rule 14(23)(i) (c)
Tribunals and Commissions17 Sept 2026
Rajeev Ranjan Vs Sri A. Rbert Jerard Ravi & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3381
Tribunals and Commissions17 Sept 2026
Shaheena Bano Vs UT Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3382
Tribunals and Commissions17 Sept 2026
Shruti Rani Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3383
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 16
Tribunals and Commissions17 Sept 2026
Rafiq Ahmad Wani Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3384
Tribunals and Commissions17 Sept 2026
Sunil Rambhau Somkuwar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3385
Constitution of India-Articles 14, 16
Tribunals and Commissions17 Sept 2026
Shagoon Gupta Vs Ministry Of Communications & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3386
Administrative Tribunals Act, 1985-Section 19Maternity Benefit Act, 1961-Sections 2, 3, 4, 5Minimum Wages Act, 1948
Tribunals and Commissions17 Sept 2026
R. P. -Bhardwaj Vs The Commissioner & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3387
Tribunals and Commissions17 Sept 2026
Ms. Shashi Rani Vs Municipal Corporation Of Delhi & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3388
Administrative Tribunals Act, 1985-Section 19Central Civil Services (Pension) Rules, 1972-Rules 68, 83, 85CCS (Pension) Rules, 2021-Rule 65
Tribunals and Commissions17 Sept 2026
Vijendra Pal Singh Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3389
Administrative Tribunals Act, 1985-Section 19CCS (Pension) Rules-Rule 37-A
Tribunals and Commissions17 Sept 2026
Panchanan Swain Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3390
AT Act, 1985-Section 22(3)(f)CAT (Procedure) Rules, 1987-Rule 17CCS (CCA) Rules, 1965-Rule 14(23)(i)(c)
Tribunals and Commissions17 Sept 2026
Samunder Singh Vs Employees' State Insurance Corporation & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2729
Fundamental Rules-Rule 56, 56(j), 56(1)CCS (Pension) Rules, 2021-Rule 42, 48(1)(b)CCS (Conduct) Rules-Rule 3 (1) (ii) (iii) (vi) (xix), 3-(A)(a)
Tribunals and Commissions17 Sept 2026
Deepuraj S. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2730
Railway Services (Discipline and Appeal) Rules, 1968Representation of People Act-Section 82Code of Civil Procedure-Order XX, Rule 1, 3, Section 152
Tribunals and Commissions17 Sept 2026
Deepuraj S. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2731
Railway Services (Discipline and Appeal) Rules, 1968Representation of People Act-Section 82Code of Civil Procedure-Order XX, Rule 1, 3, Section 152
Tribunals and Commissions17 Sept 2026
Wilson Y. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2732
Tribunals and Commissions17 Sept 2026
Gita Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2509
Tribunals and Commissions17 Sept 2026
R. P. -Bhardwaj Vs The Commissioner & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 2733
Tribunals and Commissions16 Sept 2026Disposed Of
Raj Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6801
Railway Services (Pension) Rules 1993