Tribunals and Commissions16 Sept 2026Disposed Of
Amitabh Sen Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6793
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 20 of 560
Tribunals and Commissions16 Sept 2026Dismissed
Parwati Kori Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5789
Tribunals and Commissions16 Sept 2026Disposed Of
Dipak Kumar Nath Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5745
Gramin Dak Sewak (Conduct and Employment) Rules, 2001-Rule 7, 8Rules of GDS (conduct and Engagement) Rule, 2011Constitution of India-Article 14, 16
Tribunals and Commissions16 Sept 2026Allowed
Sri Simanta Hazarika & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · 2026 INSC 99
Tribunals and Commissions16 Sept 2026Dismissed
Ms Catharine E. Myrthong Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5735
Constitution of IndiaMinistry of Health & Family Welfare, North Eastern Indira Gandhi Regional Institute of Health and Medical Science, Shillong Nursing Teaching Faculty Post (Group "A") Recruitment Amendment Rules, 2023-Rules 2 and 3 read with the Schedule
Tribunals and Commissions16 Sept 2026Disposed Of
Saleh Md Mizanur Rahman Vs Bharat Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5731
Tribunals and Commissions16 Sept 2026Partly Allowed
Jatin Sharma Vs The Bharat Sanchar Nigam Limited (BSNL) & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5730
Constitution of India-Article 14, 16, 21
Tribunals and Commissions16 Sept 2026Disposed Of
Sri Sanjeev Singh Vs Union Of India & Ors.
Central Administrative Tribunal · 2026 INSC 99
Constitution of India-Articles 14, 16
Tribunals and Commissions16 Sept 2026Allowed
Sri Nemai Chandra Sinha & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5716
Tribunals and Commissions16 Sept 2026Allowed
Shri Tulshi Patar Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5715
CCS (Revised) Pay Rules, 2008
Tribunals and Commissions16 Sept 2026Disposed Of
Sri Asim Chandra Chanda & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5571
RS (Pension) Rules, 1993CCS (Pension) Rules, 1972CCS (Pension) Rules, 2021
Tribunals and Commissions16 Sept 2026Disposed Of
M. Gopinath & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5209
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14
Tribunals and Commissions16 Sept 2026Dismissed
Nathu Singh Mahara Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5203
Central Administrative Tribunal Act, 1985-Section 21
Tribunals and Commissions16 Sept 2026Dismissed
C. Vijaya Bhaskar Vs The Government Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 5202
CCS (CCA) Rules, 1965-Rule 14CCS (Conduct) Rules, 1964-Rule 3(1)(i), 3(1)(iii), 3(1)(iv), 3(1)(vi)Constitution of India-Article 226
Tribunals and Commissions16 Sept 2026Allowed
P. Muthukumara Selvi Vs Union Of India & Ors.
Central Administrative Tribunal · 2025 INSC 1000
CCS (CCA) RulesRight to Information ActConstitution of India-Article 14
Tribunals and Commissions16 Sept 2026Allowed
Palli Ravi Kiran & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5194
Central Civil Service (Pension) Rules, 1972-Rule 26, 26(2)
Tribunals and Commissions16 Sept 2026
Smt. T. Kalavathi & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5186
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14
Tribunals and Commissions16 Sept 2026
Shiv Saran Ram Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5184
Administrative Tribunal, Act, 1985-Section 19
Tribunals and Commissions16 Sept 2026Dismissed
Ashutosh Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5176
Tribunals and Commissions16 Sept 2026Disposed Of
Umravati Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5175
Ministry of Personnel, Public Grievances and Pensions Notification dated 20.12.2021-Rule 65