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Central Administrative Tribunal judgments

11,191 judgments · page 21 of 560

Tribunals and Commissions16 Sept 2026Disposed Of

S.C. Nageshwaran Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5143

Administrative Tribunals Act, 1985-Section 19Corps of Electronics and Mechanical Engineers (Industrials) Recruitment Rules, 2006
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Tribunals and Commissions16 Sept 2026Partly Allowed

Neelam Kumari & Ors. Vs Govt. of NCT of Delhi & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 4684

Central Civil Services (Revised Pay) Rules, 2008-Rule 4 & 7 (1)(A)(0) & (ii), 4 & 7 (1)(A)(i) & (ii), Note 2A below Rule 7, Illustration 4A, 14, Note 2 under Rule 7, Section II Part A of the First Schedule, 10 sub Rule 3Constitution of India-Article 300A
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Tribunals and Commissions16 Sept 2026Partly Allowed

Laisy George & Ors. Vs Union Of India & Anr.

Central Administrative Tribunal · (2026) 09 CAT CK 4682

CCS (Revised Pay) Rules, 2008-Rule 7(1)A(i) & (ii), Note 2 under Rule 7, Note 2A below Rule 7, Illustration 4A, 14Constitution of India-Article 300A
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