Tribunals and Commissions16 Sept 2026
Niranjan Kumar & Anr. Vs The General Manager & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3896
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 22 of 560
Tribunals and Commissions16 Sept 2026
Firdous Ahmad Giri Vs The U.T of J & K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3894
Administrative Tribunals Act, 1985-Section 19Police Rules-Rule 518, 116(5)
Tribunals and Commissions16 Sept 2026
Shubam Dutta & Ors. Vs UT of J&K through Commissioner cum Secretary to the Govt. Education Department & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3891
Tribunals and Commissions16 Sept 2026
Devi Dass Vs UT Of J&K & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3890
Tribunals and Commissions16 Sept 2026
K.A.Kunjunni & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3876
Railway Services (Pension) Rules, 1993-Rule 14 (xiv), 24, 31
Tribunals and Commissions16 Sept 2026
Mukhtar Ahmad Khuroo Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3391
Civil Service Regulations, 1964-Article 128
Tribunals and Commissions16 Sept 2026
Ram Naresh Verma Vs The Chief Managing Director, Bharat Sanchar Nigam Ltd. & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3392
Tribunals and Commissions16 Sept 2026
Harihar Vibhuti Pandey Vs U.O.I. & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3393
Tribunals and Commissions16 Sept 2026
Rajesh Vangavolu Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3394
Tribunals and Commissions16 Sept 2026
Shishupal Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3395
Tribunals and Commissions16 Sept 2026
Yogendra Prasad Nigam Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2953
Central Administrative Tribunal Act, 1985-Section 19CCS Rules, 1965-Rule 14Evidence Act
Tribunals and Commissions16 Sept 2026
Pradeep Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3050
Administrative Tribunals Act, 1985-Section 19RTI Act, 2005
Tribunals and Commissions16 Sept 2026
Shiv Saran Ram Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3070
Administrative Tribunal, Act, 1985-Section 19
Tribunals and Commissions16 Sept 2026
Pramod Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3396
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions16 Sept 2026
Pramod Kumar Vs Bharat Sarkar & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3397
Tribunals and Commissions16 Sept 2026
Vivek Batra Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2744
Administrative Tribunals Act, 1985-Section 19CCS (CCA) Rules, 1965-Rule 14, 14(3), 14(18)CCS (Conduct) Rules, 1964
Tribunals and Commissions16 Sept 2026
Chunni Lal Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2745
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions16 Sept 2026
Brijesh Kumar Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2746
Railway Services (Pension) Rules, 1993
Tribunals and Commissions16 Sept 2026
Brijesh Kumar Udainia Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2747
Railway Services (Pension) Rules, 1993
Tribunals and Commissions16 Sept 2026
Pushpa Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2748
Administrative Tribunals Act, 1985-Section 19CrPC-Section 125Hindu Marriage Act-Section 13