Tribunals and Commissions16 Sept 2026
Mahesh Kumar & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · 2024 INSC 1034
Administrative Tribunals Act, 1985-Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 23 of 560
Tribunals and Commissions16 Sept 2026
Niranjan Kumar & Anr. Vs The General Manager & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2751
Tribunals and Commissions16 Sept 2026
K.A. Kunjunni & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2752
Railway Services (Pension) Rules, 1993-Rule 14 (xiv), 24, 31
Tribunals and Commissions16 Sept 2026
Chunni Lal Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2511
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions16 Sept 2026
Mahesh Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · 2024 INSC 1034
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions16 Sept 2026
Umravati Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2754
Tribunals and Commissions16 Sept 2026
Pushpa Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2755
Administrative Tribunals Act, 1985-Section 19CrPC-Section 125Hindu Marriage Act-Section 13
Tribunals and Commissions16 Sept 2026
Brijesh Kumar Udainia Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2756
Railway Services (Pension) Rules, 1993
Tribunals and Commissions16 Sept 2026
Pradeep Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2757
Administrative Tribunals Act, 1985-Section 19RTI Act, 2005
Tribunals and Commissions16 Sept 2026
Vivek Batra Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2758
Administrative Tribunals Act, 1985-Section 19CCS (CCA) Rules, 1965-Rule 14, 14(3), 14(18)CCS (Conduct) Rules, 1964
Tribunals and Commissions16 Sept 2026
Brijesh Kumar Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2759
Railway Services (Pension) Rules, 1993
Tribunals and Commissions15 Sept 2026Dismissed
Juthika Das Vs D/O India Post
Central Administrative Tribunal · (2026) 09 CAT CK 6876
Administrative Tribunals Act, 1985-Sub-Section (6) of Section 5CAT Procedure Rules, 1987-Rule 15 (1)
Tribunals and Commissions15 Sept 2026Disposed Of
Syed Mohd Aley Raza Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6805
Tribunals and Commissions15 Sept 2026Disposed Of
Mohd. Arshad Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6790
Tribunals and Commissions15 Sept 2026
E.Godfred Vs The Flag Officer Commanding-in-Chief & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5798
Tribunals and Commissions15 Sept 2026
P.K. Salu & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · 2008 INSC 930
Constitution of India-Article 309the 1985 Act-Section 19, 20, 21CPC-Section 11
Tribunals and Commissions15 Sept 2026Disposed Of
M.S.S.N. Srinivas Vs The Chairman, Central Board Of Direct Taxes (CBDT) & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5772
Constitution of India-Articles 14, 16
Tribunals and Commissions15 Sept 2026Disposed Of
M.Rama Rao Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 5769
Tribunals and Commissions15 Sept 2026Disposed Of
Shri Premangshu Paul Choudhury Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5704
Tribunals and Commissions15 Sept 2026
Jeji Mathew Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5700
CCS (RP) Rules, 2008