Tribunals and Commissions18 Sept 2026
Smt. Shabistan Khan Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3375
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 16 of 560
Tribunals and Commissions18 Sept 2026
Surjan Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3376
Tribunals and Commissions18 Sept 2026Dismissed
Smt. Mangesh Lata Vs Ajay Singh Chauhan & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3007
Administrative Tribunals Act, 1985-Section 17Contempt of Courts Act, 1971-Section 20
Tribunals and Commissions18 Sept 2026
Chandresh Kumar Vs Shri Pankaj Jaiswal
Central Administrative Tribunal · (2026) 09 CAT CK 2716
Administrative Tribunals Act, 1985-Section 17
Tribunals and Commissions18 Sept 2026
Bhanu Prasad Vs Ministry Of Home Affairs & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2717
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 16Delhi Police Group 'C' Multi Tasking Staff (Civilian) Recruitment Rules, 2017
Tribunals and Commissions18 Sept 2026
Ashok Kohli & Ors. Vs New Delhi Municipal Council & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 2718
NDMC (Conditions of Service of Municipal Officers) Regulations, 2016NDMC Act, 1994Central Civil Services (Revised Pay) Rules
Tribunals and Commissions18 Sept 2026
Pradeep Kumar Sharma Vs Delhi Development Authority & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 2719
Indian Penal Code-Section 120-BPrevention of Corruption Act, 1988-Sections 7, 12, 13 to 13(1)(d), 13(2)Constitution of India-Article 311(1), 311(2)
Tribunals and Commissions18 Sept 2026
Mr. O P Singh Kushwah & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 2720
Central Civil Services (Revised Pay) Rules, 1997-First Schedule, Part ASocieties Registration Act, 1860Constitution of India-Article 136, 141
Tribunals and Commissions18 Sept 2026
Umrao Singh Vs Commissioner Of Police, Delhi & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 2721
Tribunals and Commissions18 Sept 2026
Mukat Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2722
IPC-Sections 409, 420, 467, 468 and 471CCS (CCA) Rules, 1965-Rules 3(1)(i), 3(1)(ii), 10, 14, 14(18) and 24Administrative Tribunals Act, 1985
Tribunals and Commissions18 Sept 2026
Dr. Akash Dua & Ors. Vs New Delhi Municipal Council
Central Administrative Tribunal · (2026) 09 CAT CK 2723
Constitution of India-Articles 14, 16, 32, 141, 144
Tribunals and Commissions18 Sept 2026
R.P.Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2724
Administrative Tribunals Act, 1985-Section 19Water (Prevention and Control of Pollution) Act, 1974-Sub-Section 3A of Section 12Water (Prevention and Control of Pollution) Rules, 1975-Rule 8
Tribunals and Commissions18 Sept 2026
Hub Lal Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2725
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions18 Sept 2026
Ram Chandran Pillai & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2726
Constitution of India
Tribunals and Commissions18 Sept 2026
Smt. Sarla Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2727
Tribunals and Commissions18 Sept 2026
Arpit Bargoti Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2728
Administrative Tribunals Act, 1985-Section 19Excise Act
Tribunals and Commissions18 Sept 2026
Mamta Devi @ Manda Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3377
Tribunals and Commissions18 Sept 2026
Biri Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3378
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions18 Sept 2026
Mali Pradhan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3379
Tribunals and Commissions18 Sept 2026
Sh. Pradeep Kumar Sharma Vs Delhi Development Authority & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 2518
Indian Penal Code-Section 120-BPrevention of Corruption Act, 1988-Sections 7, 12, 13, 13(1)(d), 13(2)Constitution of India-Article 311(1), 311(2)