Tribunals and Commissions18 Sept 2026Dismissed
Ali Ahmad Khan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5100
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 14 of 560
Tribunals and Commissions18 Sept 2026Dismissed
Adesh Kumar Vs Union of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5097
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions18 Sept 2026Disposed Of
Jitender Kumar Meena Vs S. Gopalkrishnan
Central Administrative Tribunal · (2026) 09 CAT CK 4645
Tribunals and Commissions18 Sept 2026Disposed Of
Sunil (Group C) Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4690
Tribunals and Commissions18 Sept 2026
Koteswar Rao Vs Union Of India & Ors.
Central Administrative Tribunal · 2024 INSC 1034
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions18 Sept 2026
S. Laxmi Narayan & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · 2024 INSC 1034
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions18 Sept 2026
Shri. Bharat Biswas & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4723
Administrative Tribunals Act, 1985-Section 19Andaman & Nicobar Land Revenue and Land Reform Regulations, 1966CAT (Procedure) Rules, 1987-Rule 4(5)(a)
Tribunals and Commissions18 Sept 2026
Shyama Mahato Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4722
Administrative Tribunals Act, 1985-Sub-Section (6) of Section 5
Tribunals and Commissions18 Sept 2026
Santosh Bhuiya Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4343
Administrative Tribunals Act, 1985-Sub-Section (6) of Section 5
Tribunals and Commissions18 Sept 2026
Abdul Rashid Parray Vs State Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5390
NDPS Act-Section 8, 20
Tribunals and Commissions18 Sept 2026
Javid Ahmad Mir Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4351
RPC-Section 489-B, 489-C, 120-B
Tribunals and Commissions18 Sept 2026Disposed Of
Sri Basanta Kumar Panda Vs Comptroller & Auditor General Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5385
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 16, 21, 73
Tribunals and Commissions18 Sept 2026
Haraprasad Pattnaik Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5368
Rights of Persons with Disabilities Act, 2016-Section 2(d), 2(r), the ScheduleConstitution of India-Article 21
Tribunals and Commissions18 Sept 2026
Mali Pradhan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3967
Tribunals and Commissions18 Sept 2026
N.L.S.V.B.Kameswar Rao Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5232
Administrative Tribunals Act, 1985-Section 21, 21 (3)Constitution of India-Article 14, 226
Tribunals and Commissions18 Sept 2026
Varikuppala Nagaraju Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5223
Constitution of India-Articles 14 and 16
Tribunals and Commissions18 Sept 2026
M. Srinivas Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5219
Railway Services (Pension) Rules, 1993
Tribunals and Commissions18 Sept 2026
Satyendra Singh Khanagar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3930
RTI Act, 2005GDS (Conduct & Engagement) Rules 2011-Rule 8, 8(1)
Tribunals and Commissions18 Sept 2026
Rajeshwar Rana & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3929
Administrative Tribunals Act, 1985-Section 19Central Administrative Tribunal (Procedure) Rules, 1987-Rule 8(3)
Tribunals and Commissions18 Sept 2026
Subhash Chander & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3919
Administrative Tribunals Act, 1985-Section 19