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Central Administrative Tribunal judgments

11,191 judgments · page 13 of 560

Tribunals and Commissions19 Sept 2026Disposed Of

Mohammad Qamar Khan Vs Union Of India & Ors.

Central Administrative Tribunal · 2023 INSC 901

Constitution of India-Article 12, 14, 16, 21, 142, 311(2)Government of India Act, 1935-Section 240(3)CCS Temporary Service Rules, 1965-Rule 5
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Tribunals and Commissions19 Sept 2026

Dinesh Kumar Yadav Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3367

Administrative Tribunals Act, 1985-Section 19Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Act, 1995-Section 47
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Tribunals and Commissions19 Sept 2026

Gyanod Kumar Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3370

Administrative Tribunals Act, 1985-Section 19Rights of Persons with Disabilities Act, 2016-Section 2(d), 2(r), 2(s)
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Tribunals and Commissions18 Sept 2026

A. Hamza Vs Union Territory Of Lakshadweep & Anr.

Central Administrative Tribunal · (2026) 09 CAT CK 5783

Code of Criminal Procedure-Section 378(3)Prevention of Corruption Act, 1988-Sections 7, 11, 13(2), 13(1)(d), 13(1)(c)CCS(Pension) Rules, 1972-Rule 9, clause 6(b) of Rule 9, 69, sub-clause 1(c) of Rule 69
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