Tribunals and Commissions18 Sept 2026
Bijoy A.M & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3913
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 15 of 560
Tribunals and Commissions18 Sept 2026
Nadim Mohammad Qureshi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3910
Central Civil Services (Classification, Control & Appeal) Rules, 1965-Rule 12Evidence ActConstitution of India-Articles 226/227
Tribunals and Commissions18 Sept 2026
Kailash Chand Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3909
CCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions18 Sept 2026
Anil Sharma & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3903
Tribunals and Commissions18 Sept 2026
Satya Dev Singh Vs U.T. of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3901
Administrative Tribunals Act, 1985-Section 19Right to Information ActJammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956
Tribunals and Commissions18 Sept 2026
Aamir Rashid Bhat & Ors. Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3893
Administrative Tribunals Act, 1985-Section-19
Tribunals and Commissions18 Sept 2026
Mohd. Ayaz & Ors. Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3892
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 4(5)Administrative Tribunals Act, 1985-Section 19Jammu and Kashmir Engineering (Subordinate) Service Recruitment Rules, 1997
Tribunals and Commissions18 Sept 2026
Sunil Kumar & Anr. Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3889
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions18 Sept 2026
P.Savithri Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3885
Administrative Tribunals Act, 1985-Section 19CCS (Pension) Rules, 1972-Rule 9CCS (Pension) Rules, 2021-Rule 50(iii)
Tribunals and Commissions18 Sept 2026
S.R. Mishra & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3869
Tribunals and Commissions18 Sept 2026
Rajendra Saini Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3863
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions18 Sept 2026
Rohitash Singh Yadav & Ors. Vs The General Manager (Personnel) & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3856
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14 and 16
Tribunals and Commissions18 Sept 2026
Kamal Meena Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3852
Administrative Tribunals Act, 1985-Section 19CCS (Temporary Service) Rules, 1965-Rule 5
Tribunals and Commissions18 Sept 2026
Krishna Kumar Shukla Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4331
Tribunals and Commissions18 Sept 2026
Devender Kumar & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4220
Tribunals and Commissions18 Sept 2026
Mohit Tyagi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4328
Tribunals and Commissions18 Sept 2026
Mohd Ashraf Bhat Vs Central Pension Accounting Office, Government Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3371
J&K Civil Service Regulations, Volume-I-Article 220(1)
Tribunals and Commissions18 Sept 2026
Sartaj Ahmad Lone & Ors. Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3372
Recruitment Rules notified vide SRO 180 of 1997
Tribunals and Commissions18 Sept 2026
Riyaz Ahmad Sofi Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3373
Constitution of India-Article 14
Tribunals and Commissions18 Sept 2026
Mehraj-ud-din Wani & Ors. Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3374
Jammu & Kashmir Civil Service Regulations, 1956-Article 77-DSRO-202 of 2015