Tribunals and Commissions18 Sept 2023Dismissed
K.V. Bhuvandas Vs Union Of India & Others
Central Administrative Tribunal · (2023) 09 CAT CK 0018
Central Civil Services (Pension) Rule, 1972 — Rule 48B
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 130 of 563
Tribunals and Commissions18 Sept 2023Dismissed
B. Jaffer & Ors Vs Union Of India & Others
Central Administrative Tribunal · (2023) 09 CAT CK 0017
Tribunals and Commissions15 Sept 2023
James Figarado Vs Vinay Mittal & Anr.
Central Administrative Tribunal · (2023) 09 CAT CK 3430
Tribunals and Commissions15 Sept 2023
Vakil Ahmad Vs Union Of India & Anr.
Central Administrative Tribunal · (2023) 09 CAT CK 3431
Tribunals and Commissions15 Sept 2023
K.N. Rajagopalan Nair Vs S. Mohan & Ors.
Central Administrative Tribunal · (2023) 09 CAT CK 3432
Tribunals and Commissions15 Sept 2023Disposed Of
Vakil Ahmad Vs Union Of India & Others
Central Administrative Tribunal · (2023) 09 CAT CK 0014
Tribunals and Commissions12 Sept 2023
N.J.Innocent Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 09 CAT CK 3437
CCS (Pension) Rules, 1972-Rule 5(2)
Tribunals and Commissions12 Sept 2023Allowed
N.J. Innocent Vs Union Of India & Others
Central Administrative Tribunal · (2023) 09 CAT CK 0013
Tribunals and Commissions11 Sept 2023
Aswathy Divakaran & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 09 CAT CK 3438
Tribunals and Commissions11 Sept 2023
P.K. Preethi Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 09 CAT CK 3439
Indian Railway Establishment Manual (IREM)-Rule/paragraph 189Indian Railway Establishment Code-Volume I-Para 226
Tribunals and Commissions11 Sept 2023Allowed
P.K. Preethi Vs Union Of India Represented By The General Manager, Southern Railway, Head Quarters Office, Park Town P.O Chennai � 600003 & Others
Central Administrative Tribunal · (2023) 09 CAT CK 0012
Tribunals and Commissions08 Sept 2023
Defence Civilian Pensioners Association & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2023) 09 CAT CK 3441
High Court and Supreme Court Judges (salaries and Conditions of Service) Amendment Act, 2021
Tribunals and Commissions08 Sept 2023
P.J. Varghese Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 09 CAT CK 3442
Tribunals and Commissions08 Sept 2023
Chunney & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 09 CAT CK 3443
Tribunals and Commissions08 Sept 2023
All India Association Of Central Excise Gazetted Executive Officers Kerala Unit & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 09 CAT CK 3444
CCS(Revised Pay) Rules 2008Constitution of India-Article 14
Tribunals and Commissions08 Sept 2023
Dr.P.R Hareendra Sarma Vs The Deputy Director General (E) & Ors.
Central Administrative Tribunal · (2023) 09 CAT CK 3476
CCS (Revised) Pay Rules, 2008-Section 1, Part A of First Schedule
Tribunals and Commissions08 Sept 2023
Sivadasan K. Vs Union Of India & Anr.
Central Administrative Tribunal · (2023) 09 CAT CK 3445
Tribunals and Commissions08 Sept 2023
Ram Bharos Ram Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 09 CAT CK 3446
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions08 Sept 2023
Aiswarya Jose Vs The Accountant General (A&E) Kerala & Anr.
Central Administrative Tribunal · (2023) 09 CAT CK 3447
Tribunals and Commissions08 Sept 2023Dismissed
Aiswarya Jose Vs Deleted As Per Order Dated 12.3.2020 & Others
Central Administrative Tribunal · (2023) 09 CAT CK 0010