Tribunals and Commissions21 Aug 2023
Ram Pati Yadav Vs General Manager, N.E. Railway & Ors.
Central Administrative Tribunal · (2023) 08 CAT CK 0948
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 132 of 563
Tribunals and Commissions21 Aug 2023Dismissed
Sushil Kumar Singh Vs Union Of India And Others
Central Administrative Tribunal · (2023) 08 CAT CK 0021
Administrative Tribunal Act, 1985 — Section 22(3)(f)Central Administrative Tribunal (Procedure) Rules 1987 mdash Rule 17(3)<>
Tribunals and Commissions18 Aug 2023
Shyam Sunder Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 08 CAT CK 0952
CCS (Pension) Rules 1972-Rule 37 A
Tribunals and Commissions18 Aug 2023
Shakuntala & Anr. Vs Mohit Chandra & Anr.
Central Administrative Tribunal · (2023) 08 CAT CK 0866
Tribunals and Commissions18 Aug 2023
Mrs. Alka Bahl Vs New Delhi Municipal Council & Ors.
Central Administrative Tribunal · (2023) 08 CAT CK 0867
Constitution of India-Article 14, 16
Tribunals and Commissions18 Aug 2023
Paramjeet Kaur Dhillon Vs GNCT Of Delhi & Ors.
Central Administrative Tribunal · (2023) 08 CAT CK 0868
Administrative Tribunals Act-Section 22(3)(f)CAT (Procedure) Rules, 1987-Rule 17CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions18 Aug 2023
Uma Shankar Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 08 CAT CK 0869
Tribunals and Commissions18 Aug 2023
Atul Kishore Pandey Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 08 CAT CK 0870
Tribunals and Commissions18 Aug 2023
Ramesh Kumar Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 08 CAT CK 0871
Tribunals and Commissions17 Aug 2023
Arun Kumar Safi Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2023) 08 CAT CK 0879
Administrative Tribunals Act, 1985-Section 19Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013-Section 9, 11, 2(n), 3
Tribunals and Commissions17 Aug 2023
Sumiti Devi Vs Purvottar Railway Gorakhpur & Ors.
Central Administrative Tribunal · (2023) 08 CAT CK 0880
Administrative Tribunal Act, 1985-Section 19Cr.P.C.-Section 154I.P.C-Section 365
Tribunals and Commissions17 Aug 2023
Radhey Shyam Srivastava Vs The Commissioner, Kendriya Vidhyalay Sangathan & Ors.
Central Administrative Tribunal · (2023) 08 CAT CK 0881
Tribunals and Commissions17 Aug 2023
Union Of India Vs Tarun Bhatnagar
Central Administrative Tribunal · (2023) 08 CAT CK 0882
Tribunals and Commissions17 Aug 2023
Tika Ram Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 08 CAT CK 0883
Tribunals and Commissions17 Aug 2023
Smt. Seeta Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 08 CAT CK 0884
Tribunals and Commissions17 Aug 2023
Sohan Lal Vs Union Of India & Anr.
Central Administrative Tribunal · (2023) 08 CAT CK 0885
Tribunals and Commissions16 Aug 2023
Shish Ram Vs Municipal Corporation Of Delhi & Anr.
Central Administrative Tribunal · (2023) 08 CAT CK 0887
Constitution of India-Article 300-A
Tribunals and Commissions16 Aug 2023
Shri Dhar Vs The Commissioner, SDMC & Ors.
Central Administrative Tribunal · (2023) 08 CAT CK 0888
Tribunals and Commissions16 Aug 2023Dismissed
Dhar Vs Commissioner, SDMC Dr. SPM Civic Centre 4 th Floor, JL Nehru/Minto Road New Delhi, 110002 & Ors
Central Administrative Tribunal · (2023) 08 CAT CK 0019
Tribunals and Commissions16 Aug 2023Disposed Of
Shish Ram Vs Municipal Corporation of Delhi Through The Commissioner, 9th Floor, SPM, Civic Centre, New Delhi-2 & Ors
Central Administrative Tribunal · (2023) 08 CAT CK 0018
Constitution Of India, 1950 — Article 300A