Tribunals and Commissions14 Aug 2023
G.K. Gopi Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 08 CAT CK 0889
Central Civil Services (Pension) Rules, 1972-Rule 40
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 133 of 563
Tribunals and Commissions14 Aug 2023
Arjun Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 08 CAT CK 0890
Tribunals and Commissions14 Aug 2023
Surendra Nath Sharma Vs Shri Harendra Rao
Central Administrative Tribunal · (2023) 08 CAT CK 0891
Tribunals and Commissions14 Aug 2023Disposed Of
G.K. Gopi Vs Union Of India Represented By The Secretary To The Government Of India, Ministry Of Labour & Employment, Shram Shakti Bhavan, Rafi Marg, New Delhi- 110001 & Ors
Central Administrative Tribunal · (2023) 08 CAT CK 0014
Tribunals and Commissions11 Aug 2023
Latha M.R. & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 08 CAT CK 0892
Tribunals and Commissions11 Aug 2023
C.K.Thankappan Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 08 CAT CK 0893
Tribunals and Commissions11 Aug 2023
Neeraj Singh Vs The General Manager Tele Communication B.S.N.L. & Ors.
Central Administrative Tribunal · (2023) 08 CAT CK 0894
Tribunals and Commissions11 Aug 2023
Sonu Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 08 CAT CK 0895
Tribunals and Commissions11 Aug 2023
G.Vijayan Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 08 CAT CK 0896
Ministry of Defence, Senior Private Secretary, Private Secretary and Stenographer Recruitment Rules, 2015
Tribunals and Commissions11 Aug 2023
Ashok Kumar Rajput Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 08 CAT CK 0897
Administrative Tribunal Act, 1985-Section 19CCS (CCA) Rules, 1965-Rule 16, 29Revised Rules of POSB Manual Vol-1-Rule 10
Tribunals and Commissions11 Aug 2023
Kuldeep Singh & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 08 CAT CK 0898
Tribunals and Commissions11 Aug 2023
S.B. Shukla Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 08 CAT CK 0899
Tribunals and Commissions11 Aug 2023Disposed Of
Latha M.R & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 08 CAT CK 0013
Tribunals and Commissions11 Aug 2023Dismissed
Ashok Kumar Rajput Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 08 CAT CK 0007
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification Control And Appeal) Rules, 1965 — Rule 16, 29
Tribunals and Commissions09 Aug 2023
P.K.Geetha Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 08 CAT CK 0907
Central Civil Services (Classification, Control & Appeal) Rules-Rule 27 (2), 10 (3), 10 (4)
Tribunals and Commissions09 Aug 2023Disposed Of
P.K. Geetha Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 08 CAT CK 0006
Central Civil Services (Classification, Control & Appeal), 1965 — Rule 10(3), 10(4), 27(2), 27(2)(i), 27(2)(ii)
Tribunals and Commissions08 Aug 2023
Dr. N. John Chellappan Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 08 CAT CK 0847
CCS (RP) Rules, 2008
Tribunals and Commissions08 Aug 2023
Vineeth E.V Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 08 CAT CK 0848
Tribunals and Commissions08 Aug 2023
Akhil N.S. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 08 CAT CK 0849
Tribunals and Commissions08 Aug 2023Dismissed
Akhil N.S Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 08 CAT CK 0004