Tribunals and CommissionsDivision Bench(2023) 08 CAT CK 0896

G.Vijayan vs Union Of India & Ors.

Central Administrative Tribunal · Decided on 11 August 2023

HON’BLE JUDGES
K. Haripal, Judicial Member · K.V. Eapen, Administrative Member
CASE NUMBER
O.A No.180/00896/2017

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Judgment

22 paragraphs · 372 words

Justice K.Haripal, Judicial Member

When taken up, the learned counsel for the applicant submits that the applicant has since been promoted as Private Secretary, has retired from service and all the pensionary benefits have been granted to him. Hence the Original Application has become infructuous.

2.

The above submission is recorded. If any question survives in the light of the observations made by this Tribunal on 9.11.2017 and 6.12.2017 which have been confirmed by the Hon'ble High Court, it is open to the applicant to approach the Tribunal at the appropriate time, if so advised.

3.

With the above observation, the Original Application is closed. No costs.

List of Annexures

Annexure A1- A true copy of the OM No.36012/11/2016-Estt.(Res.) dated 30.9.2016

Annexure A2- A true copy of the letter No.NPOL/A/EST/145/4/RAC dated 2.3.2017 issued by the 4th respondent

Annexure A3- A true copy of the letter No.E/205(A)/O/ECR/HJP dated 16.3.2017 issued by the East Central Railway

Annexure A4- A true relevant extract of the Ministry of Defence, Senior Private Secretary, Private Secretary and Stenographer Recruitment Rules, 2015

Annexure A5- A true relevant extract of the seniority list of Private Secretaries

Annexure A6- A true relevant extract of the draft seniority list of Steno Grade I

Annexure A7- A true copy of the representation submitted by the applicant to the Director, NPOL dated 18.10.2016

Annexure A8- A true copy of the representation submitted by the applicant to the Director, NPOL dated 22.8.2017

Annexure MA1- A true copy of the interim order in O.A No.896/2017 dated 6.12.2017

Annexure MA2- A true copy of the Order No.LRDE/10072/5/ZDPC/Adm. Dated 01.01.2018 issued by E & RDE Notifying the panel for promotion

Annexure MA3- A true copy of the circular No.DOP/AA1/62392/PS/16 dated 21.12.2015

Annexure R1- Department of Personnel & Training (DOP&T) OM No.36012/45/2005-Estt.(res) dt.10.08.2010

Annexure R2- True copy of the extract from seniority roll: Stenographer Grade-I

Annexure R3- True copy of DRDO HQrs Letter No.DOP/AA-1/65049/896&938/2017 dated 24.5.2018

Annexure R4- True copy of Panel for the year 2017 for Promotion to Private Secretary circulated vide DRDO Hqrs letter No.DOP/AA-1/62415/PS/2017 dated 24.5.2018

Annexure R5- True copy of Panel for the year 2018 for Promotion to Private Secretary circulated vide DRDO HQrs letter No.DOP/AA-1/62415/PS/2017 dated 24.5.2018

Annexure R6- Promotion order No.DOP/AA-1/62416/PS/17 dated 30.5.2018