Tribunals and CommissionsSingle Bench(2023) 08 CAT CK 0894

Neeraj Singh vs The General Manager Tele Communication B.S.N.L. & Ors.

Central Administrative Tribunal · Decided on 11 August 2023

HON’BLE JUDGES
Om Prakash VII, Member (Judicial)
CASE NUMBER
Original Application No. 267/2023

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Judgment

3 paragraphs · 44 words

O R D E R

None present for the applicant even in the revised call. Shri D S Shukla, learned counsel for the respondents is present.

2.

Since no one is present to press OA, the Original Application No. 267/2023 is dismissed in default.