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Judgment
9 paragraphs · 69 words
O R D E R
By Hon’ble Mr. Justice B.K. Shrivastava, Member (J) None present for the applicant.
Shri M.K. Sharma, counsel for the respondents is present.
2.
This case is listed for final argument. No one is appear on behalf of the applicant even in revised call.
3.
Therefore, in the absence of applicant, Original Application No.
781/2011 is dismissed in default.
(Justice B.K. Shrivastava)
Member (Judicial)
/M.M/