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Central Administrative Tribunal judgments

11,246 judgments · page 129 of 563

Tribunals and Commissions27 Sept 2023Allowed

Alok Shukla Vs Union Of India & Ors

Central Administrative Tribunal · (2023) 09 CAT CK 0028

Department Of Post, Gramin Dak Sevaks (Conduct And Engagement) Rules, 2011 — Rule 8, 8(1), 8(2)Gramin Dak Sevaks (Conduct & Engagement) Rule, 2011 — Rule 4(3)(c)
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Tribunals and Commissions26 Sept 2023

Sukhvinder & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 09 CAT CK 3466

Railway Servants (Hours of Work and Period of Rest) Rules, 2005-Rule 3, 4, 7(3), 8(3), 8(4)(a)(i), 8(4)(a)(ii), 10Constitution of India-Article 141, 323ACentral Administrative Tribunal Act 1985
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Tribunals and Commissions26 Sept 2023Disposed Of

Sukhvinder & Ors Vs Union Of India & Ors

Central Administrative Tribunal · (2023) 09 CAT CK 0025

Railways Servants (Hours Of Work And Periods Of Rest) Rules, 2005 — Rule 3, 4, 7(3), 8 (3), 8(4)(a)(i), 8(4)(a)(ii)10Constitution Of India, 1950 — Article 141, 323A
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Tribunals and Commissions22 Sept 2023

Raghuvendra Dutt Pandey Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 09 CAT CK 3472

Postal Gramin Dak Sevak Rules, 2001-Rule 8Gramin Dak Sevak (Conduct and Employment) Rules, 2001-Clause 15 (ii), Rule 8Gramin Dak Sewaks (Conduct and Employment) Rules, 2011-Rule 8
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