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Tribunals and CommissionsDivision Bench(2023) 09 CAT CK 3474

K.Vijayabhanu vs Sri. Sanjay Agarwal & Anr.

Central Administrative Tribunal · Decided on 22 September 2023

HON’BLE JUDGES
Sunil Thomas, Judicial Member · K.V. Eapen, Administrative Member
CASE NUMBER
CP(C) No.7 of 2020 in O.A No.180/00601/2012

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Judgment

20 paragraphs · 373 words

Per: Hon'ble Justice Sunil Thomas, Judicial Member

When the matter was taken up, learned counsel for the petitioner submitted that the grievance of the petitioner has been redressed and the order of the Tribunal has been implemented to his satisfaction.

2.

The above submission is recorded. In the light of compliance of the order, the C.P(C) is closed. Notice, if any, shall stand discharged.

List of Annexures

Annexure P1 : True copy of the order in OA No.601/2012 of this Hon’ble Tribunal dated 4.6.15

Annexure P2 : True copy of the judgment in WP(C) No.121/2016 of the Hon’ble High Court of Kerala, dated 30.10.2018

Annexure P3 : True copy of the letter dated 18.03.2019

Annexure P4 : True copy of the letter dated 17.06.2019

Annexure P5 : True copy of the order dated 16.10.2019

Annexure P6 : True copy of the representation dated 08.11.2019

Annexure P7 : True copy of the reply dated 13.1.2020

Annexure R1 : True copy of the extract of service book of the petitioner

Annexure R2 : True copy of the proceedings of the Departmental Screening Committee dated 16.10.2019

Annexure R3 : True copy of the pension revised order dated 23.01.2020

Annexure R4 : A true copy of the Office Order No.32/2022 dated 29.07.2022 issued by the Director, National Institute of Fisheries Post Harvest Technology and Training, Kochi

Annexure R5 : A true copy of the Office Order No.26/2023 endorsed vide Order No.A1/1-2/2009/Vol.II dated 13.06.2023 issued by the Director, National Institute of Fisheries Post Harvest Technology and Training.

Annexure R6 : A true copy of the pay fixation statement endorsed vide NIF/A7/1-1/2003-04 Part II/680 dated 21/06/2023 issued by the Accounts Officer, National Institute of Fisheries Post Harvest Technology and Training, Kochi, granting 1st ACP

Annexure R7 : A true copy of the pay fixation statement of the applicant issued vide letter No.NIF/A7/1-1/2003-04 Part II/679 dated 21/06/2023 issued by the Accounts Officer, National Institute of Fisheries Post Harvest Technology and Training, Kochi, granting 2nd ACP

Annexure R8 : True copy of letter dated 18.07.2023 issued by the Authorized Signatory, Ministry of Agriculture

Annexure R9 : True copy of letter dated 18.07.2023 revising the pension in accordance with recommendation of 6th Pay Commission issued by the Authorized Signatory, Ministry of Agriculture.