Tribunals and Commissions04 Oct 2023
Gopi V.N & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3320
CCS (Pension) Rules, 1972-Rule 88, 49GDS (Conduct & Engagement) Rules, 2011
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 128 of 563
Tribunals and Commissions04 Oct 2023
T. Christopher Vs The Deputy Director General & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3321
Tribunals and Commissions04 Oct 2023
Vijay Kumar Vs Union of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3322
Tribunals and Commissions04 Oct 2023Allowed
T.Christopher Vs Deputy Director General Regional Training Institute All India Radio, Vazhuthacaud Thiruvananthapuram � 695014 & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0007
Tribunals and Commissions04 Oct 2023Allowed
Sathyanarayanan K, S/o Late Govindan Nair K Vs Union Of India Represented By Its Secretary To The Government Of India, Ministry Of Defence New Delhi- 110001 & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0004
Tribunals and Commissions04 Oct 2023Dismissed
Gopi V.N & Ors Vs Union Of India, Represented By Its Secretary & Director General, Department Of Posts Dak Bhavan, New Delhi � 110001 & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0003
Central Civil Services (Pension) Rules, 1972 — Rule 49, 88
Tribunals and Commissions04 Oct 2023Allowed
Mahesh Autar Vs Union Of India Through Its Secretary Ministry Of Communication, Department Of Post Dak Bhawan Sansad Marg New Delhi & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0002
Administrative Tribunal Act, 1985 — Section 19Central Civil Services Rules, 1964 — Rule 14
Tribunals and Commissions04 Oct 2023Allowed
Satya Pal Singh S/o Ganga Singh Vs Union Of India Through The Principal Secretary Ministry Of Communications, Department Of Posts New Delhi. & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0001
Administrative Tribunal Act, 1985 — Section 19
Tribunals and Commissions03 Oct 2023
Ashok Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3324
Tribunals and Commissions03 Oct 2023Allowed
Ashok Kumar & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0005
Tribunals and Commissions29 Sept 2023
Dinesh Kumar Pandey Vs The Union Of India & Ors.
Central Administrative Tribunal · (2023) 09 CAT CK 3456
Constitution of India-Article 226
Tribunals and Commissions29 Sept 2023
Nafees Ahmad & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 09 CAT CK 3457
Tribunals and Commissions29 Sept 2023Disposed Of
Nafees Ahmad & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 09 CAT CK 0032
Tribunals and Commissions29 Sept 2023Allowed
Dinesh Kumar Pandey Vs Union Of India, Through The General Manager, North Central Railway, Subedarganj, Allahabad & Ors
Central Administrative Tribunal · (2023) 09 CAT CK 0031
Police Act, 1861 — Section 7Constitution Of India, 1950 — Article 226
Tribunals and Commissions27 Sept 2023
Vinod Kumar Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 09 CAT CK 3458
Constitution of India-Article 14
Tribunals and Commissions27 Sept 2023
Alok Shukla Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 09 CAT CK 3459
Department of Post, Gramin Dak Sevaks (Conduct and Engagement) Rules, 2011-Rule 8(1), 8(2), 4(3)(c), 8, 4(3)
Tribunals and Commissions27 Sept 2023
Kishan Lal Manhas Vs State Of Haryana & Ors.
Central Administrative Tribunal · (2023) 09 CAT CK 3460
Central Administrative Tribunal Act 1985Constitution of India-Article 323A
Tribunals and Commissions27 Sept 2023
Vijay Kumar Bharti Vs Sri Ranjan Kumar Thakur & Anr.
Central Administrative Tribunal · (2023) 09 CAT CK 3461
Railway Servants (Discipline and Appeal) Rules, 1968-Rule 5 (4)Constitution of India-Article 226
Tribunals and Commissions27 Sept 2023
Sri Kant Vs Sri S.K. Singh & Ors.
Central Administrative Tribunal · (2023) 09 CAT CK 3462
Tribunals and Commissions27 Sept 2023Disposed Of
Vinod Kumar Sharma Vs Union Of India, Through The Secretary, Ministry Of Defence, Department Of Defence Production, Government Of India, New Delhi & Ors
Central Administrative Tribunal · (2023) 09 CAT CK 0033