Tribunals and Commissions09 Oct 2023
Satyendra Kumar Vs M/o Finance & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3364
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 127 of 563
Tribunals and Commissions09 Oct 2023
Ruksana & Ors Vs UT of J&K & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 3365
Tribunals and Commissions09 Oct 2023Disposed Of
Ruksana & Ors Vs UT Of J&K & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0018
Tribunals and Commissions09 Oct 2023Disposed Of
Devadasa P Vs Superintendent Of Post Offices Kasaragod Division, Kasaragod- 671121 & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0017
Sexual Harassment Of Women At Workplace (Prevention, Prohibition & Redressal) Act, 2013 — Section 14
Tribunals and Commissions09 Oct 2023Allowed
Anil Prakash P.B., Son Of The Late P.R. Bhaskaran Vs Union Of India, Represented By The Secretary To Government Of India, Ministry Of Home Affairs, Jai Singh Road, Near Jantar Mantar Road, New Delhi � 110001. & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0016
Tribunals and Commissions09 Oct 2023Disposed Of
Anil Shankar Srivastava Vs Anupam Sharma, General Manager, North Eastern Railway, Gorakhpur & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0014
Tribunals and Commissions06 Oct 2023
P.M. Unnikrishnan & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3309
Constitution of India-Articles 14 and 16Fundamental Rules
Tribunals and Commissions06 Oct 2023
Bhakti Vijay Shukla Vs Union Of India & Anr.
Central Administrative Tribunal · (2023) 10 CAT CK 3310
Central Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions06 Oct 2023Allowed
Bhakti Vijay Shukla Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0011
Central Administrative Tribunal Act, 1985 &mash; Section 19
Tribunals and Commissions06 Oct 2023Allowed
P.M. Unnikrishnan & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0009
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions05 Oct 2023
K.A Harilal & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3312
CCS(RP) Rules, 2008-Rule 3(1), 7, 7(1), Note 2A, Note 2B, Clause (A) (i) and (ii) of Rule 7, Illustration 4ACivilian in Defence Service (Revised Pay) Rules 2008-Rule 7(1), Note 2A, Illustration 4A
Tribunals and Commissions05 Oct 2023
Deepa C.K. Vs Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3313
Tribunals and Commissions05 Oct 2023
Dr. Sohail Malik Vs Union Of India
Central Administrative Tribunal · (2023) 10 CAT CK 3314
CCS (CCA) Rules-Rule 10Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013-Section 4IPC-Sections 354, 354D, 506, 509
Tribunals and Commissions05 Oct 2023
Suresh N.S Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3315
Tribunals and Commissions05 Oct 2023Disposed Of
Deepa C.K. Vs Kendriya Vidyalaya Sangathan, No. 18, Institutional Area, Shaheed Jeet Singh Marg, New Delhi � 110016 � Represented By Its Commissioner & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0013
Tribunals and Commissions05 Oct 2023Dismissed
Dr. Sohail Malik Vs Union Of India Through Secretary, Department Of Revenue, Ministry Of Finance, North Block, New Delhi.
Central Administrative Tribunal · (2023) 10 CAT CK 0010
Indian Penal Code, 1860 — Section 354, 354D, 506, 509Central Civil Services Conduct Rules, 1964 — Rule 10
Tribunals and Commissions05 Oct 2023Allowed
K.A Harilal & Ors Vs Union Of India Represented By Its Secretary To The Government Of India, Ministry Of Defense New Delhi-110001 & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0006
Central Civil Services (Revised Pay) Rules, 2008 — Rule 3(1), 7, 7(1), 7(A)(i), 7(A)(ii)
Tribunals and Commissions04 Oct 2023
Satya Pal Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3317
Administrative Tribunal Act, 1985-Section 19Post and Telegraph Establishment Manual-Rule 154(a)
Tribunals and Commissions04 Oct 2023
Sathyanarayanan K Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3318
Fundamental Rules
Tribunals and Commissions04 Oct 2023
Mahesh Autar Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3319
Administrative Tribunal Act, 1985-Section 19CCS (CCA) Rules-Rule 14