COURT ARCHIVE

Central Administrative Tribunal judgments

11,246 judgments · page 126 of 563

Tribunals and Commissions18 Oct 2023

Thidil Kumaran Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 10 CAT CK 3344

CCS (Pension) Rules-Rule 37A, 33Constitution of India-Article 14Administrative Tribunals Act-Section 14(2), Rule 154(b)

Tribunals and Commissions18 Oct 2023

Union Of India & Ors. Vs C.Ramakrishnan

Central Administrative Tribunal · (2023) 10 CAT CK 3345

Railway Services (Conduct) RulesRailway Services (Pension) Rules-Rule 3(14), 9, 10(c)Payment of Gratuity Act 1972-Section 2(e), 4

Tribunals and Commissions18 Oct 2023Dismissed

Thidil Kumaran Vs Union Of India Represented By Its Secretary Department Of Atomic Energy, Anushakti Bhavan Chatrapathi Shivaji Maharaj Marg, Mumbai, 400001 & Ors

Central Administrative Tribunal · (2023) 10 CAT CK 0027

Administrative Tribunals Act, 1985 — Section 14(2)Central Civil Services (Pension) Rules, 1972 — Rule 33, 37ARailway Services (Pension) Rules, 1993 Rule 90

Tribunals and Commissions18 Oct 2023Dismissed/ Disposed Of

Union Of India Represented By The General Manager, Southern Railway Chennai-600003 & Ors Vs C.Ramakrishnan,S/o. Late P.S.Krishnan Nair

Central Administrative Tribunal · (2023) 10 CAT CK 0026

Payment Of Gratuity Act, 1972 — Section 2(e), 4Railway Services (Pension) Rules, 1993 Rule 3(14), 9, 10(C)Railway Services (Commutation Of Pension) Rules, 1993 — Rule 5

Tribunals and Commissions17 Oct 2023

V. George Kutty Vs Bharat Sanchar Nigam Limited & Ors.

Central Administrative Tribunal · (2023) 10 CAT CK 3347

Tribunals and Commissions17 Oct 2023

Anurag Krishna Shukla Vs All India Institute Of Medical Science, Rishikesh

Central Administrative Tribunal · (2023) 10 CAT CK 3348

AIIMS Rishikesh Recruitment Rules for Non-teaching staff

Tribunals and Commissions17 Oct 2023Disposed Of

V. George Kutty Vs Bharat Sanchar Nigam Limited, Represented By The Chairman And Managing Director, Bharat Sanchar Nigam Limited, Bharat Sanchar Bhavan, Harish Chandra Mathur Lane, Janpath, New Delhi-110001 & Ors

Central Administrative Tribunal · (2023) 10 CAT CK 0028

Tribunals and Commissions17 Oct 2023Disposed Of

Anurag Krishna Shukla Vs All India Institute Of Medical Science Rishikesh Through Executive Director Virbhadra Road, Rishikesh Uttarakhand-249203, India

Central Administrative Tribunal · (2023) 10 CAT CK 0025

Tribunals and Commissions16 Oct 2023

Smt.C.Kumari Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 10 CAT CK 3349

Tribunals and Commissions16 Oct 2023Dismissed

C.Kumari Vs Union Of India Represented By The General Manager, Southern Railway Park Town P.O, Chennai � 600003 & Ors

Central Administrative Tribunal · (2023) 10 CAT CK 0023

Tribunals and Commissions13 Oct 2023

Dwarika Vs Union Of India & Anr.

Central Administrative Tribunal · (2023) 10 CAT CK 3350

Tribunals and Commissions13 Oct 2023

Ram Murat Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 10 CAT CK 3351

Administrative Tribunals Act, 1985-Section 19

Tribunals and Commissions13 Oct 2023

Ayodhya Prasad Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 10 CAT CK 3352

Tribunals and Commissions13 Oct 2023

Dr. Arun Babu V.P & Ors. Vs Employees' State Insurance Corporation (ESIC) & Anr.

Central Administrative Tribunal · (2023) 10 CAT CK 3353

Tribunals and Commissions13 Oct 2023

Lakhpat Singh Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 10 CAT CK 3354

Tribunals and Commissions13 Oct 2023

Lakhan Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 10 CAT CK 3355

Tribunals and Commissions13 Oct 2023Partly Allowed

Ram Murat (Trollyman) Vs Union Of India & Ors

Central Administrative Tribunal · (2023) 10 CAT CK 0019

Administrative Tribunals Act, 1985 — Section 19

Tribunals and Commissions09 Oct 2023

Anil Shankar Srivastava Vs Anupam Sharma & Anr.

Central Administrative Tribunal · (2023) 10 CAT CK 3361

Contempt of Courts Act

Tribunals and Commissions09 Oct 2023

Anil Prakash P.B. Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 10 CAT CK 3362

Tribunals and Commissions09 Oct 2023

Devadasa P Vs The Superintendent Of Post Offices & Ors.

Central Administrative Tribunal · (2023) 10 CAT CK 3363

Sexual Harassment of Women at Workplace (Prevention, Prohibition & Redressal) Act, 2013-Section 14