Tribunals and Commissions06 Nov 2023
Satish Chand & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2944
AT Act, 1985-Section 19Indian Railway Establishment Code
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 124 of 563
Tribunals and Commissions06 Nov 2023Dismissed
Pyare Lal Kuril Vs Union Of India, Under Secretary To The Govt. Of India, Ministry Of Defence, New Delhi-110001 & Ors
Central Administrative Tribunal · (2023) 11 CAT CK 0009
Central Civil Services (Classification Control And Appeal) Rules, 1965 — Rule 14, 14(5)(a), 14(14), 15Constitution Of India, 1950 — Article 14, 21
Tribunals and Commissions06 Nov 2023Allowed
Satish Chand & Ors Vs Union Of India, Through General Manager, North Central Railway, Subedarganj, Allahabad & Ors
Central Administrative Tribunal · (2023) 11 CAT CK 0008
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions03 Nov 2023
Farooq Ahmad Mir & Anr. Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2945
Tribunals and Commissions03 Nov 2023
Reyaz Ahmad Hakeem & Ors. Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2946
Tribunals and Commissions02 Nov 2023
Durgesh Ghosh Vs The Commissioner Kendriya Vidyalay Sangathan & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2947
Tribunals and Commissions02 Nov 2023
Vikas Vs Union Of India & Anr.
Central Administrative Tribunal · (2023) 11 CAT CK 2948
Tribunals and Commissions02 Nov 2023Dismissed
Durgesh Ghosh Vs Commissioner Kendriya Vidyalay Sangathan, 18 Institutional Area Shaheed Jeet Singh Marg, New Delhi �110016 & Ors
Central Administrative Tribunal · (2023) 11 CAT CK 0004
Tribunals and Commissions01 Nov 2023
Umkeshwar Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2949
Administrative Tribunal Act, 1985-Section 19IREM Vol-1-Rule 903, 904, 924
Tribunals and Commissions01 Nov 2023
Rajendra Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2950
AT Act-Section 19Railway Servants (Discipline and Appeal) Rules, 1968-Rule 9, 9(21), 22, 22(2)(c), (V) of Sub rule 3 of Rule 22CCS (CCA) Rules, 1965-Rule 14(18)
Tribunals and Commissions01 Nov 2023
Hari Krishna Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2951
Tribunals and Commissions01 Nov 2023Dismissed
Rinku Meena & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2023) 11 CAT CK 3012
AT Act, 1985-Section 19Constitution of India-Article 14, 16, 21
Tribunals and Commissions01 Nov 2023Allowed
Rajendra Singh Vs Union Of India Through General Manager, North Eastern Railway, Gorakhpur & Ors
Central Administrative Tribunal · (2023) 11 CAT CK 0002
Administrative Tribunals Act, 1985 — Section 19Railway Servants (Discipline And Appeal) Rules, 1968 — Rule 9, 9(21), 22(2)(C), 22(3)(V)Central Civil Services (Classification Control And Appeal) Rules, 1965 — Rule 14(18)
Tribunals and Commissions01 Nov 2023Allowed
Umkeshwar Singh Vs Union Of India Through The General Manager, North Central Railway, Headquarters Office, Subedarganj, Allahabad And Others
Central Administrative Tribunal · (2023) 11 CAT CK 0001
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions31 Oct 2023Disposed Of
Monika Vs Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3366
Constitution of India-Article 14, 21
Tribunals and Commissions31 Oct 2023Disposed Of
Soniya Devi Vs Kendriya Vidyalaya Sangathan & Anr.
Central Administrative Tribunal · (2023) 10 CAT CK 3367
Tribunals and Commissions31 Oct 2023
Dinesh Chandra Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3368
Tribunals and Commissions31 Oct 2023
Soniya Devi Vs Kendriya Vidyalaya Sangathan Through Commissioner, 18, Institutional Area, Shaheed Jeet Singh Marg, Katwaria Sarai, New Delhi-110016 & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0036
Tribunals and Commissions31 Oct 2023Disposed Of
Monika Vs Kendriya Vidyalaya Sangathan Rep. By Its Commissioner Institutional Area Shaheed Jeet Singh Marg, New Delhi - 110016 & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0035
Constitution Of India, 1950 — Article 14, 21
Tribunals and Commissions27 Oct 2023
Vinod Kumar Tomar Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3326
Administrative Tribunals Act, 1985-Section 19