Tribunals and Commissions30 Nov 2023
Vineet Kumar Vs The Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2919
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 122 of 563
Tribunals and Commissions30 Nov 2023Disposed Of
Vineet Kumar, S/o late Summer Singh Vs Union Of India Through Its Secretary, Ministry Of Communication & LT, Dak Bhawan, Sansad Marg, New Delhi. & Ors
Central Administrative Tribunal · (2023) 11 CAT CK 0032
Tribunals and Commissions25 Nov 2023
Km. Shikha Saxena Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2920
Tribunals and Commissions22 Nov 2023
Ashish Srivastava Vs Union Of India & Anr.
Central Administrative Tribunal · (2023) 11 CAT CK 2921
AT Act, 1985-Section 19
Tribunals and Commissions22 Nov 2023Dismissed
Ashish Srivastava, S/o Late Arun Kumar, R/o 31M/28, Mitrapuram colony, Shamshabad, Agra Vs Union Of India, Through Its Secretary, Ministry Of Communication (Department Of Post), Dak Bhawan, New Delhi. & Ors
Central Administrative Tribunal · (2023) 11 CAT CK 0031
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions20 Nov 2023
Khem Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2922
Constitution of India-Articles 14, 16
Tribunals and Commissions20 Nov 2023
Om Prakash Rai Vs Commissioner, Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2923
CCS (CCA) Rules, 1965Educational Code-Article 81 (B)
Tribunals and Commissions20 Nov 2023
Rudra Singh Kunwar Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2924
Administrative Tribunals Act, 1985-Section 19Payment of Gratuity Act, 1972-Section 4, 2(c) Explanation IIGeneral Clauses Act
Tribunals and Commissions20 Nov 2023
Bheem Giri Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2925
Tribunals and Commissions20 Nov 2023
Suresh Chandra Pandey Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2926
Tribunals and Commissions20 Nov 2023Dismissed
Om Prakash Rai Vs Commissioner, Kendriya Vidyalaya Sangathan, (HQ), 18, Industrial Area, Shahidjeet Singh Marg, New Delhi. & Ors
Central Administrative Tribunal · (2023) 11 CAT CK 0026
Tribunals and Commissions20 Nov 2023Allowed
Khem Singh Vs Union Of India Through The Secretary Ministry Of Defence New Delhi. & Ors
Central Administrative Tribunal · (2023) 11 CAT CK 0025
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions20 Nov 2023Dismissed
Rudra Singh Kunwar Vs Union Of India Through Secretary, Postal Department Government Of India New Delhi & Ors
Central Administrative Tribunal · (2023) 11 CAT CK 0023
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions17 Nov 2023Partly Allowed
Smt. Sandhya Soni Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2927
Railway Services (Pension) Rules, 1993-Rule 65(1), 65Railway Servant (D&A) Rules, 1968Pension Rules, 1972-Rule 41
Tribunals and Commissions17 Nov 2023
Ramesh Chandra Dwivedi Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2928
Tribunals and Commissions17 Nov 2023
Dr. Hem Raj Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2929
Tribunals and Commissions17 Nov 2023Disposed Of
Sandhya Soni Vs Union Of India through the General Manager, North Central Railway, Allahabad & Ors
Central Administrative Tribunal · (2023) 11 CAT CK 0022
Central Civil Services (Pension) Rules, 1972 — Rule 41Railway Service (Pension) Rules, 1993 — Rule 61, 65, 65(1)
Tribunals and Commissions16 Nov 2023
Dulal Das & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2930
Administrative Tribunals Act, 1985-Section 19Railway Protection Force Act, 1957-Section 10
Tribunals and Commissions16 Nov 2023
Sheela T.I. Vs The Commissioner, Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2931
Education Code of Kendriya Vidayalaya Sangathan-Article 81(D)(1)CAT Rules
Tribunals and Commissions16 Nov 2023
Ram Naresh Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2932