Tribunals and Commissions15 Dec 2023
Smt Sandhya Solanki Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3584
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 121 of 563
Tribunals and Commissions15 Dec 2023
Smt Neha Shahi Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3585
Tribunals and Commissions15 Dec 2023
P.K. Saxena Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3586
Tribunals and Commissions15 Dec 2023
Gulab Chand Ram @ Gulab Chand Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3587
Tribunals and Commissions15 Dec 2023Disposed Of
Satish Chandra Vs Union Of India Through Secretary, Ministry Of Finance, Department Of Revenue, New Delhi. And Others
Central Administrative Tribunal · (2023) 12 CAT CK 0013
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions15 Dec 2023Dismissed
Munindra Nath Rai, S/o Late Shiv Kumar Rai Vs Union Of India, Through The General Manager, Northern Railway, Head Quarter, Baroda House, New Delhi-1 & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 0012
Tribunals and Commissions14 Dec 2023
Akram Abdullah Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3589
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions14 Dec 2023
Satendra Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3590
Tribunals and Commissions14 Dec 2023Allowed
Akram Abdullah Vs Union Of India, Through The General Manager, North Central Railway, Prayagraj. & Ors
Central Administrative Tribunal · (2023) 12 CAT CK 0005
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions13 Dec 2023
Subhash Chandra Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3594
Tribunals and Commissions13 Dec 2023
Umesh Chandra Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3595
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions13 Dec 2023Allowed
Umesh Chandra Mishra Vs Union Of India Through The General Manager, North Central Railway, Subedarganj, Prayagraj & Ors
Central Administrative Tribunal · (2023) 12 CAT CK 0007
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions07 Dec 2023
Rama Shankar Tiwari Vs Union Of India & Anr.
Central Administrative Tribunal · (2023) 12 CAT CK 3602
Tribunals and Commissions07 Dec 2023
Smt. Mahendri Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3603
Central Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions07 Dec 2023Partly Allowed
Rama Shankar Tiwari Vs Union Of India, Ministry Of Railways, Baroda House, New Delhi � 110001 Through Its Secretary & Ors
Central Administrative Tribunal · (2023) 12 CAT CK 0004
Tribunals and Commissions07 Dec 2023Allowed
Mahendri Devi, Widow Of Late Rati Ram, Resident Of Village Salempur Gurjar, District Gautam Budh Nagar Vs Union Of India, Through Secretary, Ministry Of Defence, Government Of India, New Delhi. & Ors
Central Administrative Tribunal · (2023) 12 CAT CK 0003
Central Administrative Tribunal Act, 1985 — Section 19
Tribunals and Commissions06 Dec 2023
Gurvinder Kaur Sandhu Vs The Commissioner & Anr.
Central Administrative Tribunal · (2023) 12 CAT CK 3606
CCS (Pension) Rules, 1972Constitution of India-Article 14Bureau of Indian Standards (Terms and Condition of Service of Employees Regulation, 1988)-Regulation 16
Tribunals and Commissions06 Dec 2023
Akash Bhati Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3607
Tribunals and Commissions06 Dec 2023Disposed Of
Akash Bhati Vs Union Of India Through The Secretary M/o Personnel, Public Grievances & Pensions DOP&T, North Block New Delhi-110001 & Ors
Central Administrative Tribunal · (2023) 12 CAT CK 0002
Tribunals and Commissions06 Dec 2023Dismissed
Gurvinder Kaur Sandhu Vs Commissioner Kendriya Vidyalaya Sangathan 18, Institutional Area, Shaheed Jeet Singh Marg, New Delhi - 110016 & Ors
Central Administrative Tribunal · (2023) 12 CAT CK 0001
Limitation Act, 1908 — Section 32Limitation Act, 1963 — Section 22Constitution Of India, 1950 — Article 14