Tribunals and Commissions03 Jan 2024Allowed
Kamruddin & Ors. Vs Union Of India Through The General Manager, North Central Railway, Subedarganj, Prayagraj. & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 0008
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 119 of 563
Tribunals and Commissions03 Jan 2024Dismissed
Tarun Kumar Mishra, S/o Late Narbada Prasad Vs Union Of India Through The Secretary, Railway Board, Rail Bhawan, New Delhi & Others
Central Administrative Tribunal · (2024) 01 CAT CK 0005
Administrative Tribunals Act, 1985 — Section 19Indian Railways Establishment Manual, 1989 — Rule 228(1), 306
Tribunals and Commissions02 Jan 2024
Pawan Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2024) 01 CAT CK 3270
Administrative Tribunals Act 1985-Section 19
Tribunals and Commissions02 Jan 2024
Subhash Kumar Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2024) 01 CAT CK 3271
Tribunals and Commissions02 Jan 2024Disposed Of
Pawan Kumar Vs Union Of India Through The Secretary, Ministry Of Personnel, Department Of Personnel & Training, North Block, New Delhi.-01 & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 0006
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions01 Jan 2024
A. Mullakoya & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3274
CCS (Pension) Rules, 1972-Rule 13Rights of Persons with Disability Act, 2016-Section 20Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 47
Tribunals and Commissions01 Jan 2024
Harikumar G. Vs T. Gopala Krishna & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3275
Tribunals and Commissions01 Jan 2024Disposed Of
Rajalaxman Vs Union Of India, Represented By Secretary, Department Of Post, Dak Bhavan, New Delhi 110001 & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 0003
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions01 Jan 2024Dismissed
A. Mullakoya S/o. Koyammakoya & Ors. Vs Union Of India Represented By The Secretary To The Government Of India Ministry Of Personnel Public Grievances And Pensions, Department Of Personnel And Training, North Block, New Delhi-110001 & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 0001
Rights Of Persons With Disability Act, 2016 — Section 20Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 20, 47Central Civil Services (Pension) Rules, 1972 — Rule 13
Tribunals and Commissions27 Dec 2023
Mohammad Shafi Vs U.T of J&K & Anr.
Central Administrative Tribunal · (2023) 12 CAT CK 3608
Tribunals and Commissions27 Dec 2023
Dr. Khalid Abbass Vs U.T of J&K & Anr.
Central Administrative Tribunal · (2023) 12 CAT CK 3609
Tribunals and Commissions27 Dec 2023
Sri Rajalaxman Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3610
Administrative Tribunals Act, 1985-Section 19Recruitment Rules of MTS, 2010
Tribunals and Commissions27 Dec 2023Disposed Of
Dr. Khalid Abbass Vs U.T Of J&K Through Commissioner Secretary To Govt., Health & Medical Education Department, Civil Secretariat, Srinagar/Jammu � 190001 & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 0030
Tribunals and Commissions27 Dec 2023Disposed Of
Mohammad Shafi Vs U.T Of J&K Through Commissioner Secretary To Govt., Home Department, Civil Secretariat, Srinagar/Jammu � 190001 & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 0029
Tribunals and Commissions26 Dec 2023
Mrs. Pariyanka Negi Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3611
Tribunals and Commissions26 Dec 2023Disposed Of
Pariyanka Negi Vs Union Of India (Through Secretary), Ministry Of Defence, South Block, New Delhi-110001 & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 0025
Tribunals and Commissions22 Dec 2023
Naresh Chandra Srivastava Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3612
Administrative Tribunals Act, 1985-Section 19CPC-Order-2 Rule-2
Tribunals and Commissions22 Dec 2023
Sarvajeet Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3613
Tribunals and Commissions22 Dec 2023
Ankur Mishra & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3614
Tribunals and Commissions22 Dec 2023Partly Allowed
Naresh Chandra Srivastava Vs Union Of India Through General Manager, North Central Railway, Allahabad & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 0028
Administrative Tribunals Act, 1985 — Section 19Code Of Civil Procedure, 1908 — Order 2 Rule 2