Tribunals and Commissions08 Jan 2024
Sarbeswar Das Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3349
CCS(CCA) Rules, 1965-Rule 14, 15
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 118 of 563
Tribunals and Commissions08 Jan 2024
S. Sadasivan Vs Bharat Sanchar Nigam Ltd. & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3350
Indian Contract Act-Section 5
Tribunals and Commissions08 Jan 2024
Lakshmidhar Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3351
KVS (Appointment, Promotion, Seniority etc.) Rules, 1971
Tribunals and Commissions08 Jan 2024
Geeta Jayakumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3277
Constitution of India-Article 300ACCS (Pension) Rules, 2021-Rule 65
Tribunals and Commissions08 Jan 2024Dismissed
Lakshmidhar Mishra Vs Union Of India, Represented Through Its Secretary, Ministry Of HRD, Govt. Of India, 127-C, Shastri Bhawan, New Delhi, 110001 & Others.
Central Administrative Tribunal · (2024) 01 CAT CK 0017
Tribunals and Commissions08 Jan 2024Dismissed
Sarbeswar Das Vs Union Of India, Represented Through Its Secretary, Department Of Posts, Dak Bhawan, Sansad Marg, New Delhi-110001 & Others
Central Administrative Tribunal · (2024) 01 CAT CK 0016
Central Civil Services (Classification Control And Appeal) Rules, 1965 — Rule 14, 15
Tribunals and Commissions08 Jan 2024Dismissed
S. Sadasivan Vs Bharat Sanchar Nigam Ltd., Rep. By Its Chairman And Managing Director, Corporate Office, Bharat Sanchar Bhavan, Janpath, New Delhi-110001 & Others.
Central Administrative Tribunal · (2024) 01 CAT CK 0015
Indian Contract Act, 1872 — Section 5
Tribunals and Commissions08 Jan 2024Disposed Of
Geeta Jayakumar Vs Union Of India Represented By The Secretary To The Government Of India, Ministry Of Law & Justice Shastri Bhavan, New Delhi-110001 & Others.
Central Administrative Tribunal · (2024) 01 CAT CK 0014
Central Civil Services (Pension) Rules, 2021 — Rule 65Constitution Of India, 1950 — Article 300A
Tribunals and Commissions05 Jan 2024
Haresh Chand Agarwal & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3282
Tribunals and Commissions05 Jan 2024Allowed
Haresh Chand Agarwal & Ors. Vs Union Of India Through The General Manager, North Central Railway, Subedarganj, Prayagraj. & Others.
Central Administrative Tribunal · (2024) 01 CAT CK 0013
Tribunals and Commissions04 Jan 2024
Supriya Guha Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3304
FR-22(1)a(i)CCS (RP) Rules-Rule 13Right to Information Act, 2005
Tribunals and Commissions04 Jan 2024
Prem Nath Sharma Vs Delhi Transport Corporation
Central Administrative Tribunal · (2024) 01 CAT CK 3305
Gratuity Act
Tribunals and Commissions04 Jan 2024
Asad Hussain Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3306
Central Administrative Tribunal (Procedure Rules 1987)-Rule 17Civil Procedure Code-Order 47 Rule 1
Tribunals and Commissions04 Jan 2024Dismissed
Prem Nath Sharma Vs Delhi Transport Corporation Through Its Chairman I.P. Estate New Delhi-110002
Central Administrative Tribunal · (2024) 01 CAT CK 0011
Tribunals and Commissions04 Jan 2024Allowed
Supriya Guha Vs Union Of India, Represented By The Secretary, Department Of Agriculture & Co-Operation, Ministry Of Agriculture, Krishi Bhavan, New Delhi � 110004 & Others.
Central Administrative Tribunal · (2024) 01 CAT CK 0010
Central Civil Services (Revised Pay) Rules, 2008 — Rule 13
Tribunals and Commissions04 Jan 2024Dismissed
Asad Hussain Vs Union Of India & Others.
Central Administrative Tribunal · (2024) 01 CAT CK 0009
Central Administrative Tribunal (Procedure Rules, 1987) — Rule 17Code Of Civil Procedure, 1908 — Order 47 Rule 1
Tribunals and Commissions03 Jan 2024Dismissed
Tarun Kumar Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3256
Administrative Tribunals Act, 1985-Section 19IREM 1989 Ed.-Rule 228 (1), 306
Tribunals and Commissions03 Jan 2024
Ashwani Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2024) 01 CAT CK 3257
Tribunals and Commissions03 Jan 2024
Kamruddin & Anr. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3258
Tribunals and Commissions03 Jan 2024
Raj Kumar Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3259