Tribunals and Commissions25 Jan 2024
Rashmi Mathur Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3439
COURT ARCHIVE
Central Administrative Tribunal judgments
11,242 judgments · page 116 of 563
Tribunals and Commissions25 Jan 2024Dismissed
Jugal Kishore Kushwaha Vs Union Of India, Through Chairman, Railway Recruitment Cell, Northern Central Railway, Nawab Yusuf Road, Allahabad-211001. & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 0041
Indian Railway Establishment Manual Vol-I (Revised Edition 1989) — Rule 304
Tribunals and Commissions25 Jan 2024Allowed
Rama Shanker Shukla & Others Vs Union Of India Through Its Secretary, Ministry Of Defence Production, South Block, New Delhi-110011 And Others
Central Administrative Tribunal · (2024) 01 CAT CK 0040
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 309
Tribunals and Commissions24 Jan 2024
Pooja Rawail Vs Union Of India & Anr.
Central Administrative Tribunal · (2024) 01 CAT CK 3418
India Penal Code-Section 120, 120-A, 120-BPOC Act, 1988-Section 7, 13(1)(d), 13(2), 13(7)Civil Service Regulation-Regulation 351 AA, 919 A(3)
Tribunals and Commissions24 Jan 2024
Vijender Singh Rana Vs The Commissioner (North DMC) & Anr.
Central Administrative Tribunal · (2024) 01 CAT CK 3419
Tribunals and Commissions24 Jan 2024
Sandeep Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3420
Tribunals and Commissions24 Jan 2024Disposed Of
Vijender Singh Rana Vs Commissioner (North Dmc) Dr. Shyama Prasad Mukerjee, Civic Centre, Jawahar Lal Nehru Marg New Delhi-110002 And Others
Central Administrative Tribunal · (2024) 01 CAT CK 0039
Tribunals and Commissions24 Jan 2024Disposed Of
Pooja Rawail Vs Union Of India Thro The General Manager, Northern Railway, Baroda House, NEW DELHI - 110001 & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 0036
Indian Penal Code, 1860 — Section 120A, 120BPrevention Of Corruption Act, 1988 — Section 3, 4, 7, 9(d), 13(1), 13(1)(d), 13(2), 13(7)Railway Service (Pension) 1993 — Rule 8, 8(3)(a), 9, 9(1), 9(3), 10
Tribunals and Commissions23 Jan 2024
Rakesh Kumar Maurya Vs C.M.D., B.S.N.L & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3355
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions23 Jan 2024Allowed
Rakesh Kumar Maurya Vs C.M.D., B.S.N.L, Bharat Sanchar Bhawan, H.C. Lane, Janpath, New Delhi. & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 0035
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions22 Jan 2024
Dr.Dhanya Gopinath Vs Employees State Insurance Corporation & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3363
Tribunals and Commissions19 Jan 2024
Bimla Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3364
CCS (Temporary Service) Rules, 1965-Rule 10 (2)Central Civil Services (Pension) Rules, 1972
Tribunals and Commissions19 Jan 2024
S.N. Chaturvedi Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3365
Tribunals and Commissions19 Jan 2024Allowed
Bimla Devi Vs Union Of India Through The Secretary Department Of Posts Dak Bhawan, Parliament Street New Delhi-110001
Central Administrative Tribunal · (2024) 01 CAT CK 0033
Central Civil Services (Temporary Service) Rules, 1965 — Rule 10(2)
Tribunals and Commissions18 Jan 2024
Bhagwan Das Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3366
Administrative Tribunals Act, 1987-Section 19The Railway Servants (Discipline and Appeal) Rules, 1968-Rule 6, 6(ii), 11SC/ST Act
Tribunals and Commissions18 Jan 2024
Banvaree Lal Vs Union Of India & Anr.
Central Administrative Tribunal · (2024) 01 CAT CK 3367
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions18 Jan 2024
Sita Ram Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3368
Tribunals and Commissions18 Jan 2024Allowed
Bhagwan Das Gupta Vs Union Of India Through Manager, North Central Railway Prayagraj. & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 0032
Administrative Tribunals Act, 1985 — Section 19Railway Servants (Discipline And Appeal) Rules, 1968 — Rule 6, 6(ii), 11
Tribunals and Commissions18 Jan 2024Dismissed
Banvaree Lal S/o Baramdeen, R/o-Village Masipur, Post-Dariyapur Majhiyavan, District-Kaushambi Vs Union of India through General Manager, North Central Railway, Subedarganj, Allahabad & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 0031
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions18 Jan 2024Dismissed
Sita Ram Vs Union Of India Through The Secretary, Railway Board, Rail Bhawan, New Delhi. & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 0030