Tribunals and Commissions06 Feb 2024
Chandra Prakash Singhania Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3416
COURT ARCHIVE
Central Administrative Tribunal judgments
11,242 judgments · page 115 of 563
Tribunals and Commissions06 Feb 2024Partly Allowed
Brijesh Pandey Vs Union Of India Through General Manager, Northern Railway, Baroda House, New Delhi. & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 0009
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions06 Feb 2024Allowed
Ganga Prasad, Son Of Ram Gopal, Resident Of Tiwariyana, Post Talbehat, District - Lalitpur Vs Union Of India Through Its General Manager, North Central Railway, Allahabad & Others
Central Administrative Tribunal · (2024) 02 CAT CK 0008
Administrative Tribunals Act, 1985 — Section 19Industrial Disputes Act, 1947 — Section 25F, 256Railway Services (Pension) Rules, 1993 — Rule 107
Tribunals and Commissions06 Feb 2024Dismissed
Chandra Prakash Singhania Vs Union Of India, Through Secretary, Department Of Atomic Energy, Anushakti Bhawan, CSM Marg, Mumbai - 400001 & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 0007
Tribunals and Commissions05 Feb 2024
Hargovind Singh Vs Anant Narayan Nanda & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3419
Tribunals and Commissions05 Feb 2024Dismissed
Sanjeev Verma Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3420
Tribunals and Commissions05 Feb 2024
Dhirendra Singh Vs D/o Post & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3421
Tribunals and Commissions05 Feb 2024
Shyama Kant Ram Vs Central Ground Water Board & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3422
Tribunals and Commissions05 Feb 2024
Ram Lal Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3423
Tribunals and Commissions05 Feb 2024
Tejveer Singh deceased represented through LR Manju Devi & Ors. Vs Bharat Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3424
Tribunals and Commissions05 Feb 2024Dismissed
Hargovind Singh Vs Anant Narayan Nanda, Secretary, Ministry Of Communication, Dak Bhawan, New Delhi Pin 110116 & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 0006
Tribunals and Commissions30 Jan 2024
Shyam Lal Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3433
Tribunals and Commissions30 Jan 2024
Vijaypal Singh Jatav Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3434
Tribunals and Commissions30 Jan 2024
Shama Parveen Vs Union Of India & Anr.
Central Administrative Tribunal · (2024) 01 CAT CK 3435
Tribunals and Commissions30 Jan 2024
Afsana Begum Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3436
Tribunals and Commissions30 Jan 2024
Vijaypal Singh Jatav Vs Union Of India (Government Press), Through Ministry Of Home, New Delhi. And Others
Central Administrative Tribunal · (2024) 01 CAT CK 0045
Tribunals and Commissions30 Jan 2024Allowed
Shyam Lal Yadav Vs Union Of India Through General Manager, Head Quarter, North Central Railway, Subedarganj, Prayagraj And Others
Central Administrative Tribunal · (2024) 01 CAT CK 0043
Tribunals and Commissions30 Jan 2024
Shama Parveen, W/o Irfan Ali Vs Union Of India through General Manager, North Central Railway, Allahabad And Others
Central Administrative Tribunal · (2024) 01 CAT CK 0042
Tribunals and Commissions25 Jan 2024
Jugal Kishore Kushwaha Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3437
Right To Information Act
Tribunals and Commissions25 Jan 2024
Rama Shanker Shukla & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3438
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 309Rules for allotment of residential accommodation of civilians serving in Directorate General of Quality Assurance Establishments at station other than Delhi and New Delhi Area 1995-SRO 1E, SRO 31