Tribunals and Commissions18 Jan 2024
Sita Ram Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3368
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 117 of 563
Tribunals and Commissions18 Jan 2024Allowed
Bhagwan Das Gupta Vs Union Of India Through Manager, North Central Railway Prayagraj. & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 0032
Administrative Tribunals Act, 1985 — Section 19Railway Servants (Discipline And Appeal) Rules, 1968 — Rule 6, 6(ii), 11
Tribunals and Commissions18 Jan 2024Dismissed
Banvaree Lal S/o Baramdeen, R/o-Village Masipur, Post-Dariyapur Majhiyavan, District-Kaushambi Vs Union of India through General Manager, North Central Railway, Subedarganj, Allahabad & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 0031
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions18 Jan 2024Dismissed
Sita Ram Vs Union Of India Through The Secretary, Railway Board, Rail Bhawan, New Delhi. & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 0030
Tribunals and Commissions17 Jan 2024
Chandra Shekher Vs Brig. Rajeev Nagyal
Central Administrative Tribunal · (2024) 01 CAT CK 3369
Tribunals and Commissions16 Jan 2024
Earnestina Sheela Lal Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3370
Tribunals and Commissions16 Jan 2024
Uma Shanker Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3371
Tribunals and Commissions16 Jan 2024
Anil Kumar Srivastava Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3372
Tribunals and Commissions16 Jan 2024
Gorakh Nath Pandey Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3373
Tribunals and Commissions16 Jan 2024
Vijendra Singh Vs Central Government Health Scheme & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3374
Tribunals and Commissions16 Jan 2024
Prithvi Raj urf Prithvi Singh Vs North Eastern Railway & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3375
Tribunals and Commissions16 Jan 2024
Kundan Singh Vs Indian Council Of Agricultural Research & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3376
Tribunals and Commissions16 Jan 2024
V.B.S. Baghel Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3377
Tribunals and Commissions16 Jan 2024Allowed
Earnestina Sheela Lal Vs Union Of India Through Secretary, Ministry Of Railways, New Delhi. & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 0024
Tribunals and Commissions16 Jan 2024Dismissed
Uma Shanker Vs Union Of India And Others.
Central Administrative Tribunal · (2024) 01 CAT CK 0021
Tribunals and Commissions15 Jan 2024
Narendra Kumar Tiwari Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3391
GDS Conduct and Employment Rules, 2001Old Service Rules for Postal Gramin Dak Sevak-Rule 29, 34EDA (Conduct and Service) Rules, 1964
Tribunals and Commissions15 Jan 2024
Union Of India & Ors. Vs Suresh Prasad Yadav
Central Administrative Tribunal · (2024) 01 CAT CK 3392
Tribunals and Commissions15 Jan 2024
Union Of India & Ors. Vs Devendra Kumar Pathak & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3393
CPC-Order 47 Rule 1
Tribunals and Commissions15 Jan 2024Dismissed
Narendra Kumar Tiwari, S/o Rai Narain Tiwari Vs Union Of India, Through Secretary, Ministry Of Post And Telecommunication, Department Of Post, New Delhi. & Others.
Central Administrative Tribunal · (2024) 01 CAT CK 0046
Tribunals and Commissions15 Jan 2024Disposed Of
Union Of India And Others Vs Devendra Kumar Pathak And Others
Central Administrative Tribunal · (2024) 01 CAT CK 0019
Code Of Civil Procedure, 1908 — Order 47 Rule 1