AI Structured Summary
Not yet generated for this judgment
Judgment
4 paragraphs · 62 words
O R D E R
None for the applicant. Smt. Rachna Dubey, counsel for the respondents is present.
2.
No one is present on behalf of the applicant even in revised call. Counter and Supplementary Counter Affidavit have been filed. Any rejoinder has not been filed till today.
3.
Therefore, in the absence of applicant, O.A. No. 332/2020 is dismissed in default.