Tribunals and Commissions09 Feb 2024
Sanju Kumari Vs General Manager, North Central Railway & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3432
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 16
COURT ARCHIVE
Central Administrative Tribunal judgments
11,242 judgments · page 114 of 563
Tribunals and Commissions09 Feb 2024
Ashish Kumar Dwivedi Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3433
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 16, 39(a), 21, Part III
Tribunals and Commissions09 Feb 2024Allowed
Alimuddin & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3434
Central Administrative Tribunal Act, 1985-Section 19Constitution of India-Article 14
Tribunals and Commissions09 Feb 2024
Brajman Vs The General Manager, SEC Railway, Bilaspur Zone & Anr.
Central Administrative Tribunal · (2024) 02 CAT CK 3435
Tribunals and Commissions09 Feb 2024
S.K. Bhatnagar Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3436
Constitution of India-Article 14
Tribunals and Commissions09 Feb 2024
Smt. Prem Bati Bai @ Prem Bai Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3437
CCS (Pension) Rules, 1972-Rule 54(6)(iii), 54(8)
Tribunals and Commissions09 Feb 2024
Smt. Kasturi Bai Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3438
Tribunals and Commissions09 Feb 2024Allowed
S.K. Bhatnagar Vs Union Of India, Through Its Secretary Ministry Of Finance, Department Of Revenue North Block New Delhi 110001 & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 0019
Constitution Of India, 1950 — Article 14
Tribunals and Commissions09 Feb 2024Allowed
Kasturi Bai Widow Of Late Shyamlal Vs Union Of India, Through The Secretary Ministry Of Railway Rail Bhavan New Delhi PIN 110001 & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 0018
Tribunals and Commissions09 Feb 2024Dismissed
Prem Bati Bai @ Prem Bai D/o Late Shri Garib Das Choudhary Vs Union Of India, Through It Secretary Ministry Of Defense, Defense House, South Block New Delhi PIN Code 110001 & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 0017
Central Civil Services (Pension) Rules, 1972 — Rule 54(6)(iii), 54(8)
Tribunals and Commissions09 Feb 2024Dismissed
Brajman Vs General Manager, SEC Railway, Bilaspur Zone, GM Office, Bilaspur � 495004 & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 0016
Tribunals and Commissions09 Feb 2024Dismissed
Brajman, S/o Late Madhuban Vs General Manager, SEC Railway, Bilaspur Zone, GM Office, Bilaspur � 495004 & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 0015
Tribunals and Commissions09 Feb 2024Dismissed
Sanju Kumari Vs General Manager, North Central Railway, Allahabad. & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 0014
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions09 Feb 2024Allowed
Alimuddin S/O Salaluddin Presently Working As A Dak Pal (B.P.M.) Kashipur Said Nagar, Rampur & Others Vs Union Of India, Through The Secretary, Ministry Of Communication And LT., Dak Bhawan, Sansad Marg, New Delhi. And Others
Central Administrative Tribunal · (2024) 02 CAT CK 0012
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14
Tribunals and Commissions09 Feb 2024Dismissed
Ashish Kumar, Dwivedi Vs Union Of India Through Its Secretary, Ministry Of Communication, Post And Telegraph Department, Dak Bhawan, Sansad Marg, New Delhi. And Others
Central Administrative Tribunal · (2024) 02 CAT CK 0011
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16, 21, 39(a)
Tribunals and Commissions08 Feb 2024
Ravindra Kumar Mishra Vs Union Of India & Anr.
Central Administrative Tribunal · (2024) 02 CAT CK 3397
Tribunals and Commissions07 Feb 2024
Sagar Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3402
Tribunals and Commissions07 Feb 2024Dismissed
Sagar Vs Commissioner Of Police Police Headquarters M.S.O. Building, I.P. Estate New Delhi & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 0010
Tribunals and Commissions06 Feb 2024Allowed
Ganga Prasad Vs The Union Of India & Anr.
Central Administrative Tribunal · (2024) 02 CAT CK 3414
Administrative Tribunals Act, 1985-Section 19I.D. Act-Section 25F, 256
Tribunals and Commissions06 Feb 2024
Brijesh Pandey Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3415
Administrative Tribunals Act, 1985-Section 19